J J POWER PROJECTS PRIVATE LIMITED

Activity: Electricity, Gas & Water companies in Karnataka.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U40108KA2009PTC050480
ROC
RoC-Bangalore
Incorporation Date
24-07-2009
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
050480
Registration Date
24-07-2009
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials

Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information

E-Mail Address
gvkrishnaassociates@gmail.com
Registered Address
No.31, second Floor, 6th 'B' Main, 7th Cross H M T Layout, R T Nagar BANGALORE Bangalore KA 560032 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to J J POWER PROJECTS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 25-09-2023 08:51
13-09-2023 C.M. Jayaraj Versus M/s. Golden Gate Projects, Rep. by its General Power Of Attorney Holder C.D. Sanjay Raj, Bengaluru & Others High Court of Karnataka
19-09-2022 Sepco Electric Power Construction Corporation Versus Power Mech Projects Ltd. Supreme Court of India
04-05-2022 Sudhir Power Projects Ltd. Versus Simplex Infrastructures Ltd. High Court of Delhi
04-05-2022 Sudhir Power Projects Ltd. Versus Simplex Infrastructures Ltd. High Court of Delhi
30-03-2022 M/s. GSP Power Projects & Another Versus Ashish Mittal & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
04-02-2022 M/s. Haven Infra Projects & Power Limited, Represented by its Director, Meena Chandrasekaran Versus The State Tax Officer, (Intelligence) Roving Squad (spl), Villupuram & Another High Court of Judicature at Madras
05-10-2021 S.K.S. Power Generation (Chhattisgarh) Ltd., Mumbai Versus M/s I.S.C. Projects Pvt. Ltd., Maharastra High Court of Chhattisgarh
28-09-2021 M/s. SB Adithya Power Projects Pvt Ltd, Rep. by its Director, Sheik Bareed Versus M/s. Siemens Gamesa Renewable Pvt. Ltd, [Previously known as Gamesa Renewable Pvt.Ltd and before that known as Gamesa Wind Turbines Ltd], Rep. by its Managing Director, Chennai High Court of Judicature at Madras
20-09-2021 Aadyaarush Power Projects Pvt. Ltd., Represented by its Director, Amarthya Rajashekarappa, Bengaluru & Others Versus State of Karnataka, Department of Energy, Represented by its Chief Secretary, Bengaluru & Others High Court of Karnataka
12-03-2021 BLA Projects Private Limited Versus West Bengal Power Development Corporation Limited High Court of Judicature at Calcutta
09-02-2021 Sneha Kinetic Power Projects Private Limited, Hyderabad Versus Income Tax Officer, Ward-3(3), Hyderabad Income Tax Appellate Tribunal Hyderabad
11-01-2021 SEPCO Electric Power Construction Corporation Versus Power Mech Projects Ltd. High Court of Delhi
10-09-2020 Power Mech Projects Limited Versus State of MP. & Others High Court of Madhya Pradesh
22-06-2020 Sterling & Wilson International Fze Versus Sunshakti Solar Power Projects Private Limited & Others High Court of Delhi
30-01-2020 GE Power India Ltd. (Formerly known as M/s. Alstom Projects Ltd.) Versus A. Aziz Supreme Court of India
24-10-2019 Masyc Projects Pvt Ltd. Versus Nilachal Iron And Power Ltd. High Court of Delhi
25-09-2019 Tecpro Systems Limited, Through its authorized representative Mr.D.Venkatasubramaniam Versus Telangana State Power Generation Company Limited, Represented by its Chief Engineer (Generation) Thermal Projects Construction-II High Court of for the State of Telangana
12-09-2019 Taher Ali Industries & Projects (P) Ltd., Rep. by its Power Agent Mohamed Fakrudeen Versus The District Collector, Nagapattinam & Others High Court of Judicature at Madras
12-09-2019 Taher Ali Industries & Projects (P) Ltd., Rep. by its Power Agent Mohamed Fakrudeen Versus The District Collector, Nagapattinam & Others High Court of Judicature at Madras
01-05-2019 National Aluminium Company Ltd. Versus Indo Power Projects Ltd. High Court of Orissa
13-11-2018 M/s. Venkateshwara Power Projects Ltd. Belgaum & Others Versus Commissioner of Central Goods & Service Tax, Belgaum Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
20-09-2018 M/s. S.V.C. Projects Private Ltd., Represented by its Managing Director, Penmetsa Vishnu Kumar Raju, Represented by its, Power of Attorney Agent, I.V. Jaganadha Rao Versus The Superintending Engineer, The Tamil Nadu Generation & Distribution Corporation Ltd (TANGEDCO), Chennai & Others High Court of Judicature at Madras
05-03-2018 In the matter of: Vedanta Power Projects Private Limited, Kolkata & Others National Company Law Tribunal Kolkata
06-09-2017 JMC Projects (India) Limited, Rep. by Holder Power of Attorney Gautam Shankarlal Versus Bangalore Metro Rail Corporation Limited, Rep. by Chief Engineer High Court of Karnataka
14-01-2016 HS Power Projects Pvt. Ltd. Versus Commissioner of Trade & Taxes, Delhi High Court of Delhi
02-07-2015 Union of India Versus M/s. Bright Power Projects (I) P.Ltd. Supreme Court of India
27-04-2015 M/s. Indian Power Projects Ltd., Chennai Versus The Deputy Commissioner of Income Tax, Company Circle I (2), Chennai High Court of Judicature at Madras
05-09-2014 Ravikiran Power Projects Pvt. Ltd Versus State Load Despatch Centre & Others Appellate Tribunal for Electricity Appellate Jurisdiction
02-09-2014 EDCL Power Projects Ltd Versus Kerala State Electricity Regulatory Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
31-07-2014 M/s. SLT Power & Infrastructure Projects Pvt. Limited Versus Andhra Pradesh Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
09-09-2013 The Bihar State Power ( Holding) Co. Ltd. & Others Versus M/s. Gkc-Sseljv, A Joint Venture Between Gkc Projects Ltd. With Sse Limited & Others High Court of Judicature at Patna
26-02-2013 Tata Projects Limited, Rep. by its Company Secretary & Another Versus Karnataka Power Corporation Limited, Rep. by its Managing Director & Others High Court of Karnataka
02-01-2013 M/s. Junagadh Power Projects Pvt. Ltd. & Another Versus Gujarat Urja Vikas Nigam Ltd. & Others Appellate Tribunal for Electricity Appellate Jurisdiction
18-10-2012 Ratnagiri Gas & Power Pvt. Ltd. Versus RDS Projects Ltd. & Others Supreme Court of India
14-06-2012 M/s. Bevenu Infra Projects pvt. Ltd. & Others Versus The High Power Committee & Others High Court of Judicature at Bombay
20-03-2012 (1) Gautam Ferro Alloys; (2) Bihar Foundry & Castings Limited; (3) Bhuwania Associates Private Limited; (4) Hanuman Alloys Private Limited; (5) Super Steel Casting Limited; (6) Tulshyan Metals Private Limited; (7) Maihar Alloys Private Limited; (8) Anjaney Ferro Alloys Limited; (9) Calcutta Carbide Private Limited; (10) Dayal Steel Limited; (11) Shree Bholey Alloys Private Limited; (12) Balasree Metals Private Limited; (13) Balmukund Sponge & Iron Limited; (14) Millennium Ingots & Steel Company Private Limited; (15) Sundram Ferro Tech Private Limited; (16) Hindustan Melleables & Forging Limited; (17) MDA Projects India Private Limited; (18) Puja TMT Plant Private Limited; (19) Shreewali Ferro Tech Private Limited; (20) Jai Durga Iron Private Limited; (21) Bishwanath Ferro Alloys Limited; (22) Naiyadih Hi-Tech Private Limited; (23) Saluja Steel & Power Private Limited; (24) Santpuria Alloys Private Limited; (25) Mongia Steel Limited; (26) Steel Authority of India Limited; (27) ACC Limited; (28) Atibir Industries Company Limited; (29) Shivam Iron & Steel Company Limited; (30) Atibir Industries Company Limited; (31) Jharkhand Ispat Private Limited; (32) Aloke Steel Industries Private Limited; (33) Shivam Iron & Steel Company Limited; (34) Bir Steels Private Limited; (35) Lall Iron & Steel Company Limited; (36) Atibir Hi-Tech Private Limited; (37) Balajee Electrosteels Limited; (38) Parth Ispath (India) Private Limited; (39) Yash Alloys Private Limited; (40) Jharkhand Electricity Board; (41) Gaurang Alloys & Iron; (42) Swastik Ingots Electro; (43) Praneet Ispat Udyog Private Limited; (44) Sumi Vyapaar Private Limited; (45) Super Smelters Limited; (46) Valley Refractories Limited; (47) Castron Technologies Limited; (48) War Steels Private Limited; (49) Mihijam Vanaspati Limited Versus (1) Union of India and others; (2) Central Electricity Regulatory Commission and others; (3) Damodar Valley corporation and others High Court of Jharkhand
17-10-2011 RDS Projects Ltd Versus Ratangiri Gas And Power Pvt. Ltd. & Others High Court of Delhi
27-09-2011 M/s. Taher Ali Industries & Projects (P) Ltd., Rep. by its Power Agent Mohamed Fakruddin Versus The State of Tamil Nadu, rep. by the Secretary to Government, Commercial Taxes Department & Another Before the Madurai Bench of Madras High Court
10-02-2011 M/s. Taherali Industries & Projects (P) Ltd., Rep. by its Power of Attorney Holder, Mohd. Fakruddin Versus The Appellate Deputy Commissioner (CT), Thanjavur & Another Before the Madurai Bench of Madras High Court
23-02-2010 Vijaya Shanthi Rep. by her Power of Attorney, P.Jayaraj Versus The Special District Revenue Officer And Competent Authority,(L.A.)(N.H.A.I.), Office of the National Highways Projects, At Kanchipuram Collectorate compound, Kanchipuram High Court of Judicature at Madras
01-04-2008 Manihamsa Power Projects Ltd., Versus Eastern Power Distribution Co. of A.P. & Another Appellate Tribunal for Electricity Appellate Jurisdiction
08-02-2006 M/s Techman Power Services Versus National Projects Construction Corporation Limited High Court of Delhi
22-09-2004 M. Murali Krishna Versus RDF Power Projects Ltd. Company Law Board Southern Region Bench Chennai
10-09-2004 RDF POWER PROJECTS LTD., HYDERABAD VERSUS M. MURALIKRISHNA High Court of Andhra Pradesh
20-04-2004 RDF Power Projects Ltd. Versus M. Muralikrishna Company Law Board Southern Region Bench Chennai
12-03-2004 Basant Projects Ltd. Versus Bses Rajdhani Power Ltd. High Court of Delhi
28-01-2003 Vijay Industries And Projects Limited Versus National Thermal Power Corporation Limited High Court of Delhi
07-01-2003 Bombay Thermal Power Projects Pvt. Ltd. Versus Samaj Sevak Mahavir Dal National Consumer Disputes Redressal Commission NCDRC
19-10-1987 W.S. INSULATORS OF INDIA LID. Versus POWER SYSTEMS & PROJECTS High Court of Kerala



Directors

DIN Name Since
01922039 JALAJA KRISHNA 24-07-2009
00375264 JAGADISH CHANDRA PRAKASH GALI 24-07-2009

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