ITC LIMITED

Activity: Manufacturing (Food stuffs) in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
L16005WB1910PLC001985
ROC
RoC-Kolkata
Incorporation Date
24-08-1910
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
001985
Registration Date
24-08-1910
 
   



Listing Info

National Stock Exchange (NSE) listing as ITC since 23-08-1995.

  ISIN Number: INE154A01025 ,   Instrument: EQ ,   Face Value: Rs. 1 ,   Paid-Up Value: Rs. 1

Bombay Stock Exchange (BSE) listing as ITC with code 500875 .

  ISIN Number: INE154A01025 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 1
Industry:- Cigarettes-Tobacco Products.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
12-07-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 200000,00,000
Paid Up Capital
Rs. 122876,70,591



Contact Information

E-Mail Address
isc@itc.in
Registered Address
VIRGINIA HOUSE, 37 JAWAHARLAL NEHRU ROAD KOLKATA WB 700071 IN



TradeMarks

Total 6221 marks found.
B Natural, Class 29, Accepted & Advertised
FORTUNE DELI, Class 43, Accepted & Advertised
Albatross, Class 43, Accepted & Advertised
B Natural, Class 29, Accepted & Advertised
CANDYMAN (LABEL), Class 30, Accepted & Advertised
NAVY CUT, Class 34, Accepted & Advertised
GOLD FLAKE CENTURY, Class 34, Accepted & Advertised
ITC MASTER CHEF Rayala Miriyala Chaaru Powder, Class 30, Opposed
VIVEL LUXURY CREME, Class 3, Registered
DEVLIPI, Class 16, Registered
VIVEL LUXURY CREME, Class 3, Registered
BPL, Class 16, Accepted & Advertised
CHARMIS, Class 3, Accepted & Advertised
Savlon Herbal Sensitive, Class 3, Accepted & Advertised
Savlon Moisture Shield, Class 3, Accepted & Advertised
Device, Class 34, Accepted & Advertised
Shower to Shower SUPER COOL, Class 3, Accepted & Advertised
CLASSIC, Class 34, Registered
JO ABITO, Class 3, Registered
JO ABITO, Class 16, Registered
RIO FRIS, Class 3, Opposed
RIO FRIS, Class 16, Opposed
YIPPEE, Class 16, Registered
WLS, Class 25, Registered
K (Device), Class 43, Registered
K (Device), Class 44, Registered
ITC Grand Bharat, Class 41, Registered
Cyber Pharma, Class 16, Registered
SUPERIA NATURALS with Lemon and Mint Oil, Class 3, Registered
FREE MIX, Class 34, Registered
ITC B Natural 100% POMEGRANATE JUICE, Class 32, Registered
GOLFSCAPE (DEVICE), Class 8, Registered
FIAMA DI WILLS, Class 3, Registered
Samjhauta Nahin, Class 41, Registered
FABELLE Exquisite CHOCOLATES, Class 30, Registered
Savlon Double Strength, Class 3, Registered
MANGALDEEP ROSE, Class 3, Opposed
MANGALDEEP FLORA SANDAL & DEVICE, Class 3, Opposed
BRISTOL CARDAMOM MAGIC, Class 34, Registered
ITC Enduring Value (DEVICE), Class 16, Registered
clASSmAte BREEZE, Class 16, Registered
FABELLE TUVO, Class 30, Opposed
SVASTI, Class 29, Registered
SOULETTE, Class 30, Registered
ITC Enduring Value (DEVICE), Class 44, Registered
ITC, Class 45, Registered
ITC Enduring Value (DEVICE), Class 24, Registered
PAPERKRAFT, Class 16, Registered
PAPERKRAFT, Class 16, Registered
SILK CUT VIRGINIA, Class 34, Registered
Disengage, Class 13, Registered