IRF TRUSTED MARK LLPActivity: Business Services in Delhi. |
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CIN AAI-2150 |
ROC ROC - DELHI |
Incorporation Date --- |
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Listed --- |
Suspended at Exchange --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
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Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address |
Registered Address IRF TRUSTED MARK LLP S-21 OKHLA INDUSTRIAL AREA, PHASE - II NEW DELHI 110020 |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to IRF TRUSTED MARK LLPLast Checked Past / Closed Litigation On 05-09-2023 04:50
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for IRF TRUSTED MARK LLP . However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00031257 | AMITABH TANEJA | 09-01-2017 |
01917913 | RAJ SHEKHAR ROY | 09-01-2017 |
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