INORBIT MALLS (INDIA) PRIVATE LIMITEDActivity: Construction in Maharashtra.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AAACK9106G |
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CIN U45200MH1999PTC117748 |
ROC RoC-Mumbai |
Incorporation Date 01-01-1999 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 117748 |
Registration Date 01-01-1999 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 13-09-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 8810,00,000 |
Paid Up Capital Rs. 8756,00,000 |
Contact Information |
E-Mail Address cslegal@inorbit.in |
Registered Address Plot No. C-30, Block 'G', Opp. SIDBI, Bandra Kurla Complex, Bandra (E), Mumbai MH 400051 IN |
Alternate Address Inorbit-Vadodara Gorwa Road Vadodara 390023 GJ |
Some PAST Judgements / Case Laws similar to INORBIT MALLS (INDIA) PRIVATE LIMITEDLast Checked Past / Closed Litigation On 26-08-2023 23:55
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23-10-2009 | Inorbit Malls (India) Pvt. Ltd. Versus Maharashtra Electricity Regulatory Commission & Another | Appellate Tribunal for Electricity Appellate Jurisdiction |
GST Number(s) for INORBIT MALLS (INDIA) PRIVATE LIMITED |
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TELANGANA | 36AAACK9106G1ZO | |
MAHARASHTRA | 27AAACK9106G3ZL |
Directors |
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DIN | Name | Since |
00029010 | NEEL CHANDRU RAHEJA | 01-01-1999 |
AHBPK8195J | NITIN SURESH KHANNA | 02-11-2015 |
08351831 | RAJNEESH MAHAJAN | 04-09-2020 |
BDRPP0734P | SHARMIN VALI PATEL | 09-09-2019 |
AHMPM4375K | RAJNEESH MAHAJAN | 17-04-2020 |
00028044 | RAVI CHANDRU RAHEJA | 27-05-2004 |
00630508 | SUNIL MADHAV HINGORANI | 27-02-2015 |
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