INDORE TREASURE ISLAND PRIVATE LIMITEDActivity: Construction in Maharashtra.Active |
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GST Number(s) 23AABCE9166H1ZM |
PAN No AABCE9166H |
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CIN U45200MH2008PTC178050 |
ROC RoC-Mumbai |
Incorporation Date 21-01-2008 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 178050 |
Registration Date 21-01-2008 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 09-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 2,08,180 |
Contact Information |
E-Mail Address harsh.maheshwari@blackstone.com |
Registered Address Office- 301, The Capital, Bandra Kurla Complex, Behind ICICI Bank, Plot C-70, Bandra- East Mumbai Mumbai City MH 400051 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INDORE TREASURE ISLAND PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-09-2023 04:35
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for INDORE TREASURE ISLAND PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for INDORE TREASURE ISLAND PRIVATE LIMITED |
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MADHYA PRADESH | 23AABCE9166H1ZM |
Directors |
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DIN | Name | Since |
03507674 | KARAN SINGH CHHABRA | 29-04-2015 |
02782693 | VIKRAM GARG | 23-06-2017 |
00358583 | ASHEESH MOHTA | 23-06-2017 |
01160971 | GURJEET SINGH CHHABRA | 23-06-2017 |
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