INDITRADE FINCORP LIMITEDActivity: Finance in Kerala.Active |
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CIN U65923KL2007PLC021180 |
ROC RoC-Ernakulam |
Incorporation Date 06-09-2007 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 021180 |
Registration Date 06-09-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 23-07-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 6000,00,000 |
Paid Up Capital Rs. 5482,45,610 |
Contact Information |
E-Mail Address maya.menon@inditrade.com |
Registered Address Second Floor, M E S Building, Kaloor, Kochi Ernakulam KL 682017 IN |
Alternate Address Unit No. T-7 C, 5th Floor, C Wing, Phoenix House Senapati Bapat Marg, Lower Parel (W), Mumbai 400013 MH IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INDITRADE FINCORP LIMITEDLast Checked Past / Closed Litigation On 01-09-2023 20:27
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for INDITRADE FINCORP LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00007454 | JHUMA GUHA | 29-06-2017 |
ACMPD5827A | RAJIB KUMAR DE | 02-02-2021 |
00004858 | BRIJ GOPAL DAGA | 15-02-2016 |
01573721 | KERACHAN AYYAPPAN SOMASEKHARAN | 15-02-2016 |
07112794 | VIJAY CHUGH | 03-08-2018 |
00007382 | SUDIP BANDYOPADHYAY | 15-02-2016 |
00029961 | SUBRATA KUMAR ATINDRA MITRA | 05-08-2020 |
03294406 | GURMEET MOHAN SINGH | 05-03-2018 |
AGJPJ8930B | NAVEEN KUMAR JAIN | 10-08-2016 |
AOQPD8285C | Deanne Lewis | 07-02-2017 |
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