INDITRADE COMMUNITY FOUNDATIONActivity: Community, personal & Social Services in Kerala.Active |
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CIN U85320KL2018NPL052582 |
ROC RoC-Ernakulam |
Incorporation Date 21-03-2018 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 052582 |
Registration Date 21-03-2018 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address vinod.mohan@inditrade.com |
Registered Address Second Floor, M E S Building, Kaloor, Kochi Ernakulam KL 682017 IN |
Alternate Address 204, 2nd Floor,B wing, Phoenix House Senapati Bapat Marg, Lower Parel (W), Mumbai 400013 MH IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INDITRADE COMMUNITY FOUNDATIONLast Checked Past / Closed Litigation On 04-09-2023 08:05
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for INDITRADE COMMUNITY FOUNDATION. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00007382 | SUDIP BANDYOPADHYAY | 21-03-2018 |
00007454 | JHUMA GUHA | 21-03-2018 |
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