INDIAN TECHNOCRAT LIMITEDActivity: Business Services in Delhi.Active |
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CIN U74140DL1980PLC010753 |
ROC RoC-Delhi |
Incorporation Date 11-08-1980 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 010753 |
Registration Date 11-08-1980 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 5,68,000 |
Contact Information |
E-Mail Address ose.secretarial@gmail.com |
Registered Address OSE Commercial Block, Hotel Aloft, Asset 5B, Aerocity, Hospitality District, IGI Airport, New Delhi South West Delhi DL 110037 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INDIAN TECHNOCRAT LIMITEDLast Checked Past / Closed Litigation On 25-09-2023 06:20
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for INDIAN TECHNOCRAT LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00020852 | SANJIT BAKSHI | 25-02-2019 |
00169907 | SURINDER SINGH KOHLI | 25-02-2019 |
00457925 | DEEPAK DASGUPTA | 25-02-2019 |
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