INDIAN PETROCHEMICALS CORPORATION LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Gujarat.
Amalgamated
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
L23200GJ1969PLC001569
ROC
RoC-Ahmedabad
Incorporation Date
22-03-1969
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
001569
Registration Date
22-03-1969
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
02-12-2006
Last Balance Sheet Date
31-03-2006



Financials

Authorized Capital
Rs. 160000,00,000
Paid Up Capital
Rs. 30070,27,980



Contact Information

E-Mail Address
investorrelations.corpo@ipcl.co.in
Registered Address
P.O. PETROCHEMICALS-391345 DIST:VADODARA GJ 000000 IN



TradeMarks

Total 1 marks found.
CISMER, Class 17, Removed




Some PAST Judgements / Case Laws similar to INDIAN PETROCHEMICALS CORPORATION LIMITED

Last Checked Past / Closed Litigation On 07-09-2023 19:51
08-02-2023 M/s. Gas Authority of India Limited Versus M/s. Indian Petrochemicals Corp. Limited & Others Supreme Court of India
15-09-2022 Gohil Rameshbhai Amarsinh Versus Indian Petrochemicals Corporation Ltd. & Another High Court of Gujarat At Ahmedabad
29-04-2016 Raijibhai Bhikhabhai Parmar & Others Versus Reliance Industries Ltd. (Formerly Known As Indian Petrochemicals Corporation Ltd.) & Another Supreme Court of India
08-04-2015 Commissioner of Income-tax-LTU Versus Indian Petrochemicals Corporation Ltd. High Court of Judicature at Bombay
27-03-2015 Chauhan Govindbhai Gordhanbhai Versus Indian Petrochemicals Corporation Limited & Others High Court of Gujarat At Ahmedabad
19-12-2014 Commissioner of Income-tax (TDS) Versus Indian Petrochemicals Corporation Ltd. High Court of Gujarat At Ahmedabad
30-10-2014 Haryana Petrochemicals Ltd. & Another Versus Indian Petrochemicalsltd & Another High Court of Delhi
26-08-2014 Commissioner of Income Tax Versus Indian Petrochemicals Corporation Ltd. High Court of Gujarat At Ahmedabad
27-01-2011 Indian Petrochemicals Ltd Versus State of Gujarat High Court of Gujarat At Ahmedabad
10-01-2011 Indian Petrochemicals Corporation Ltd. Versus Regional Provident Fund Commissioner High Court of Gujarat At Ahmedabad
10-01-2011 Indian Petrochemicals Corporation Ltd. Versus Regional Provident Fund Commissioner & Another High Court of Gujarat At Ahmedabad
19-03-2008 Indian Petrochemicals Versus General Secretary High Court of Gujarat At Ahmedabad
19-09-2006 Indian Petrochemicals Corpn Ltd Versus Union of India High Court of Gujarat At Ahmedabad
04-12-2003 Indian Petrochemicals Corporation Ltd. & Another Versus Pindi Road Links Private Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
04-12-2003 Indian Petrochemicals Corpo-Ration Ltd. Versus Balwant Singh Bhalla Rajasthan State Consumer Disputes Redressal Commission Jaipur
18-11-2003 Indian Petrochemicals Corporation Limited Versus Manilal Bhanabhaivasava High Court of Gujarat At Ahmedabad
05-09-2001 M/s. Indian Petrochemicals Corporation Ltd. Versus Shramik Sena Supreme Court of India
03-09-2001 Messrs Indian Petrochemicals Corporation Limited and Another Versus Shramik Sena Supreme Court of India
29-01-2001 Indian Petrochemicals Corpn. Ltd. Versus Shramik Sena Supreme Court of India
26-04-2000 Shramik Sena & Anr. Versus Indian Petrochemicals Corporation Ltd. & Anr. High Court of Judicature at Bombay
17-09-1999 Laxmansingh Versus Indian Petrochemicals Corporation Limited High Court of Gujarat At Ahmedabad
04-08-1999 Indian Petrochemicals Corporation Ltd. Versus Shramik Sena Supreme Court of India
22-04-1999 Indian Petrochemicals Corporation Limited Versus Ghanshyam D. Patel High Court of Gujarat At Ahmedabad
08-04-1999 Indian Petrochemicals Corpn. Ltd. Versus Shramik Sena Supreme Court of India
11-03-1999 Indian Bank, Mumbai Versus Deepak Fertilizers and Petrochemicals Corporation Limited, Bombay High Court of Judicature at Bombay
11-03-1999 In the matter of section 155 of the Companies Act I of 1956. AND In the matter of transfer of 3,38,300 Part C of Rs. 50/- of 14% Secured Convertible Debentures of Rs. 100/- each of Deepak Fertilisers & Petrochemicals Corporation Limited. Indian Bank Versus Deepak Fertilisers & Petrochemicals Corporation Limited High Court of Judicature at Bombay
10-03-1999 INDIAN BANK VERSUS DEEPAK FERTILISERS AND PETROCHEMICALS CORPORATION LIMITED High Court of Judicature at Bombay
06-05-1998 JBF Industries Limited Versus Indian Petrochemicals Corporation Ltd. & Ors. High Court of Judicature at Bombay
24-03-1998 Indian Petrochemicals Corporation Limited Versus Naresh Manubhai Patel High Court of Gujarat At Ahmedabad
18-09-1996 M/s. Indian Petrochemicals Corporation Limited Versus M/s. Harish Chand Kochhar Punjab State Consumer Disputes Redressal Commission Chandigarh
19-10-1995 Indian Petrochemicals Corporation Ltd. & Another Versus Kaushalya Devi & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
19-09-1994 Petrochemicals Officers Association Versus Indian Petrochemicals Corporation Limited High Court of Gujarat At Ahmedabad
16-07-1993 Indian Petrochemicals Corporation Limited Versus K.M. Jariwala High Court of Gujarat At Ahmedabad
02-02-1993 K.M.Jariwala Versus Indian Petrochemicals Corporation Limited High Court of Gujarat At Ahmedabad
18-06-1991 State of Gujarat Versus Indian Petrochemicals Corporation Ltd. High Court of Gujarat At Ahmedabad
06-12-1990 M/S. MONA PLAST ENTERPRISES Versus INDIAN PETROCHEMICALS CORPN. LTD. & OTHERS National Consumer Disputes Redressal Commission NCDRC
23-09-1988 Reliance Petrochemicals Limited v/s Proprietors of Indian Express News-Papers, Bombay Private Limited and Others Supreme Court of India
03-07-1986 Aman Singh Ahlawat Versus Indian Petrochemicals Corporation Limited High Court of Gujarat At Ahmedabad
03-07-1986 Aman Singh Ahlawat Versus Indian Petrochemicals Corporation Limited High Court of Gujarat At Ahmedabad
14-09-1983 Indian Petrochemicals Corporation Limited Versus Chunilal D.Patel High Court of Gujarat At Ahmedabad



Directors

DIN Name Since
00001607 LALIT BHASIN 04-06-2002
00001792 SANDESHKUMAR JAGANNATH ANAND 04-06-2002
00003534 SANDEEP JUNNARKAR 04-06-2002
00001695 MUKESH DHIRUBHAI AMBANI 04-06-2002
00001620 NIKHIL RASIKLAL MESWANI 04-06-2002
00001580 KAMAL NANAVATY PANTILAL 04-06-2002
00025836 RAJENDRA SINGH LODHA 04-06-2002
00003514 ANAND JAIKUMAR JAIN 04-06-2002
00001584 SHIV KUMAR BHARDWAJ 19-01-2006

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