IM ENTERTAINMENT PRIVATE LIMITEDActivity: Community, personal & Social Services in Delhi.Active |
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GST Number(s) 27AABCI5696N1ZU |
PAN No AABCI5696N |
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CIN U92142DL2006PTC152281 |
ROC RoC-Delhi |
Incorporation Date 21-08-2006 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 152281 |
Registration Date 21-08-2006 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 21,00,000 |
Contact Information |
E-Mail Address shahid@images-ent.com |
Registered Address S-21, Okhla Industrial Area, Phase - II New Delhi DL 110020 IN |
Alternate Address 1st Floor,Plot no. 111/3, Marol Co-op Ind'l Estate Opp. GPL House,Near Marol Bhavan, Andheri (East) Mumbai 400059 MH IN |
Some PAST Judgements / Case Laws similar to IM ENTERTAINMENT PRIVATE LIMITEDLast Checked Past / Closed Litigation On 13-09-2023 00:11
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for IM ENTERTAINMENT PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for IM ENTERTAINMENT PRIVATE LIMITED |
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MAHARASHTRA | 27AABCI5696N1ZU |
Directors |
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DIN | Name | Since |
00031257 | AMITABH TANEJA | 21-08-2006 |
00031501 | NIRAV KISHOR GANATRA | 21-08-2006 |
00031286 | ANJALI SONDHI | 21-08-2006 |
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