IFB INDUSTRIES LTD

Activity: Trading in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
19 Available. Click Here.
PAN No
AAACI6561R
CIN
L51109WB1974PLC029637
ROC
RoC-Kolkata
Incorporation Date
12-09-1974
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
029637
Registration Date
12-09-1974
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
26-07-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 9500,00,000
Paid Up Capital
Rs. 4051,87,960



Contact Information

E-Mail Address
g_raychowdhury@ifbglobal.com
Registered Address
14 TARATOLLA ROAD KOLKATA WB 700088 IN



TradeMarks

Total 94 marks found.
IFB DEEPCLEAN, Class 7, Accepted & Advertised
IFB DEEPCLEAN, Class 7, Accepted & Advertised
IFB DEEPCLEAN, Class 7, Accepted & Advertised
IFB DEEPCLEAN, Class 7, Accepted & Advertised
IFB Deepclean, Class 7, Accepted & Advertised
IFB DEEP CLEAN, Class 7, Accepted & Advertised
Wave Technology, Class 7, Registered
Swirl Wash, Class 7, Registered
Swirl Wave, Class 7, Registered
Swirl Technology, Class 7, Registered
Swirl Wash Technology, Class 7, Registered
Swirl Wave Technology, Class 7, Registered
CradleWash, Class 7, Registered
A circular device comprising of two feathers and a bidirectional arrow in the form of an arc, Class 7, Registered
IFB CradleWash and a circular device comprising of two feathers and a bidirectional arrow and CradleWash System on the device, Class 7, Registered
IFB ULTRAMILES, Class 12, Registered
IFB, Class 11, Registered
W S D, Class 21, Registered
W S D, Class 20, Registered
W S D, Class 7, Registered
SAREE, Class 7, Registered
SAREE, Class 21, Registered
FABO, Class 3, Registered
IFB, Class 7, Registered
FABO (LABEL), Class 3, Registered
COMBI-TEC, Class 11, Removed
IFB, Class 11, Removed
AUTODISH, Class 3, Registered
PROTECTA, Class 1, Registered
DESCAL, Class 1, Registered
LIMO, Class 3, Registered
DESCAL, Class 3, Registered
COMBI-TEC, Class 7, Removed
NO WORD MARK, Class 16, Removed
NO WORD MARK (JOMETRICAL FIGURES), Class 16, Removed
IFB, Class 23, Removed
IFB, Class 25, Removed
IFB, Class 26, Removed
IFB, Class 27, Removed
IFB, Class 7, Registered
RAMSONS LAUNDRY, Class 7, Objected
RAMSONS LAUNDRY, Class 11, Objected
RAMSONS LAUNDRY, Class 37, Objected
DeepClean, Class 7, Objected
IFB DeepClean, Class 7, Objected
IFB ESSENTIALS, Class 3, Refused
POWER GRILL WITH COMBI -TEC, Class 7, Abandoned
POWER GRILL WITH COMBI-TEC, Class 11, Abandoned
IFB, Class 9, Abandoned
IFB, Class 33, Withdrawn
IFB VENTURE CAPITAL, Class 16, Withdrawn

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to IFB INDUSTRIES LTD

Last Checked Past / Closed Litigation On 30-08-2023 04:19
04-01-2023 IFB Agro Industries Limited Versus Sicgil India Limited And Others Supreme Court of India
08-12-2017 T.S. Vincent versus IFB Industries Ltd. Goa State Consumer Disputes Redressal Commission Panaji
26-07-2017 IFB Industries Ltd V/S CCE Chandigarh-I Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
05-07-2017 IFB Agro Industries Ltd. & Others Versus SICGIL India Ltd. & Others National Company Law Tribunal, Kolkata
16-05-2017 IFB Agro Industries Ltd. & Another Versus Chief Commercial Manager (FM) Eastern Railway High Court of Judicature at Calcutta
23-03-2017 IFB Industries Ltd V/S Commissioner of C. Ex., Cus. & S.T., Bangalore-I Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
16-01-2017 IFB Agro Industries Limited Versus Integrated Project Management & Services High Court of Judicature at Calcutta
10-10-2014 IFB Industries Ltd. Represented by its Regional Manager Versus J. Abdul Rahim & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
08-08-2014 IFB Agro Industries Limited & Another Versus The Chief Commercial Manager (Fm), Eastern Railway & Others High Court of Judicature at Calcutta
28-02-2014 M/s. IFB Industries Ltd. Versus M.S. Viswambaran Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
09-01-2013 M/s IFB Industries Ltd. Versus The Commissioner of Central Excise, Bangalore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
27-02-2012 M/s IFB Industries Ltd. & Another Versus State of Kerala & Others Supreme Court of India
09-02-2011 The Commissioner of Custom & Central Excise Versus M/S IFB Industries Ltd. In the High Court of Bombay at Goa
26-06-2009 M/s. I.F.B. Industries Ltd. Versus The State of Kerala High Court of Kerala
26-09-2006 IFB Agro Industries Ltd. & Others Versus Excise Commissioner & Others High Court of Judicature at Calcutta
25-01-2000 IFB Industries Ltd., In re Company Law Board Eastern Region Bench Calcutta
20-04-1993 Precoated Steels Ltd. Versus I.F.B. Industries Ltd. High Court of Judicature at Calcutta



GST Number(s) for IFB INDUSTRIES LTD

MADHYA PRADESH 23AAACI6561R2Z4  
CHANDIGARH 04AAACI6561R1Z5  
GOA 30AAACI6561R1ZA  
ASSAM 18AAACI6561R1ZW  
BIHAR 10AAACI6561R1ZC  
ODISHA 21AAACI6561R1Z9  
RAJASTHAN 08AAACI6561R3ZV  
KERALA 32AAACI6561R1Z6  
PUDUCHERRY 34AAACI6561R1Z2  
UTTARAKHAND 05AAACI6561R1Z3  
CHATTISGARH 22AAACI6561R1Z7  
WEST BENGAL 19AAACI6561R2ZT  
TAMIL NADU 33AAACI6561R1Z4  
HIMACHAL PRADESH 02AAACI6561R2Z8  
JAMMU AND KASHMIR 01AAACI6561R1ZB  
RAJASTHAN 08AAACI6561R1ZX  
TRIPURA 16AAACI6561R1Z0  
RAJASTHAN 08AAACI6487L1Z0  
HARYANA 06AAACI6561R3ZZ  



Directors

DIN Name Since
00827155 BIKRAMJIT NAG 31-10-2008
05245757 SUDIP BANERJEE 04-04-2012
07528693 CHACKO JOSEPH 02-11-2019
02662511 PRABIR CHATTERJEE 01-04-2018
AMGPS0531E PARTHA SEN 26-05-2017
00012210 ASHOK BHANDARI 30-01-2018
00035398 SUDAM MAITRA 03-09-2014
ACHPR7329C GOUTAM RAYCHOWDHURY 01-04-2000
01071347 RATHINDRA NATH MITRA 21-06-2003
ACUPC1084A PRABIR CHATTERJEE 01-04-2018
ABLPR1778A RAJ SHANKAR RAY 26-05-2017
00756995 BIJON NAG 01-04-1975
06817748 RAHUL CHOUDHURI 28-07-2017
07080379 SANGEETA SUMESH 30-01-2015

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