HUHTAMAKI INDIA LIMITED

Activity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
7 Available. Click Here.
PAN No
AAACT0086E
CIN
L21011MH1950FLC145537
ROC
RoC-Mumbai
Incorporation Date
12-06-1950
Class
Public
Category
Company limited by Shares
Sub-Category
Subsidiary of Foreign Company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
145537
Registration Date
12-06-1950
 
   



Listing Info

National Stock Exchange (NSE) listing as PAPERPROD since 01-10-2004.

  ISIN Number: INE275B01026 ,   Instrument: EQ ,   Face Value: Rs. 2 ,   Paid-Up Value: Rs. 2

Bombay Stock Exchange (BSE) listing as PAPERPROD with code 509820 .

  ISIN Number: INE275B01026 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 2
Industry:- Containers & Packaging.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-06-2021
Last Balance Sheet Date
31-12-2020



Financials

Authorized Capital
Rs. 11280,00,000
Paid Up Capital
Rs. 1510,43,868



Contact Information

E-Mail Address
investor.communication@huhtamaki.com
Registered Address
12A-06, B-wing, 13th Floor, PARINEE CRESCENZO, C-38/39. G-Block, Bandra Kurla Complex, Bandra (E) Mumbai Mumbai City MH 400051 IN







Some PAST Judgements / Case Laws similar to HUHTAMAKI INDIA LIMITED

Last Checked Past / Closed Litigation On 27-09-2023 19:34
28-03-2023 Abhishek Singh Versus Huhtamaki Ppl Limited & Another Supreme Court of India



GST Number(s) for HUHTAMAKI INDIA LIMITED

KARNATAKA 29AAACT0086E1ZH  
ASSAM 18AAACT0086E1ZK  
HIMACHAL PRADESH 02AAACT0086E1ZX  
SIKKIM 11AAACT0086E1ZY  
MAHARASHTRA 27AAACT0086E2ZK  
ANDHRA PRADESH 37AAACT0086E2ZJ  
DAMAN AND DIU 25AAACT0086E1ZP  



Directors

DIN Name Since
ACYPA1817D JAGDISH BANWARI LAL AGARWAL 05-01-2022
AAAPI5586M DAKSHINAMURTHY VISHWANATHAN IYER 06-08-2015
09332097 MARCO FRITZ HILTY 24-09-2021
00492930 ASHOK KUMAR BARAT 01-04-2020
08112919 SAMI JUKKA PAUNI 01-11-2018
01461231 MURALI SIVARAMAN 01-01-2019
05327073 SEEMA MODI JAYESH 01-01-2020

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