HT MEDIA LIMITED

Activity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
10 Available. Click Here.
PAN No
AABCH3165P
CIN
L22121DL2002PLC117874
ROC
RoC-Delhi
Incorporation Date
03-12-2002
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
117874
Registration Date
03-12-2002
 
   



Listing Info

National Stock Exchange (NSE) listing as HTMEDIA since 01-09-2005.

  ISIN Number: INE501G01024 ,   Instrument: EQ ,   Face Value: Rs. 2 ,   Paid-Up Value: Rs. 2

Bombay Stock Exchange (BSE) listing as HTMEDIA with code 532662 .

  ISIN Number: INE501G01024 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 2
Industry:- Publishing.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
26-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 7250,00,000
Paid Up Capital
Rs. 4611,40,048



Contact Information

E-Mail Address
investor@hindustantimes.com
Registered Address
18-20, KASTURBA GANDHI MARG, NEW DELHI DL 110001 IN



TradeMarks

Total 921 marks found.
HITS, Class 35, Accepted & Advertised
VIBE, Class 16, Accepted & Advertised
shine learning (DEVICE), Class 35, Accepted & Advertised
SMASH 91.9 FM, Class 38, Accepted & Advertised
RADIO SMASH 107.2 FM, Class 38, Accepted & Advertised
RADIO SMASH 91.9 FM, Class 38, Accepted & Advertised
RADIO SMASH 107.2 FM, Class 41, Accepted & Advertised
Bullet FM, Class 38, Accepted & Advertised
THE INDIAN SCIENCE FESTIVAL (DEVICE), Class 41, Accepted & Advertised
HT smartcast (Device), Class 9, Accepted & Advertised
HT smartcast (Device), Class 16, Accepted & Advertised
DHAK DHAK EVENINGS, Class 38, Accepted & Advertised
DHAK DHAK EVENINGS, Class 41, Accepted & Advertised
DHAK DHAK EVENINGS, Class 16, Accepted & Advertised
JHAKKAS MORNINGS, Class 42, Accepted & Advertised
JHAKKAS MORNINGS, Class 45, Accepted & Advertised
JHOL JHAAL, Class 41, Accepted & Advertised
JHOL JHAAL, Class 42, Accepted & Advertised
SAPNO KI RANI, Class 45, Accepted & Advertised
htweekend (Logo), Class 16, Accepted & Advertised
RADIO SMASH 91.9 FM, Class 41, Accepted & Advertised
SMASH 107.2 FM, Class 41, Accepted & Advertised
HT smartcast (Device), Class 35, Accepted & Advertised
HT smartcast (Device), Class 38, Accepted & Advertised
Mint or nothing- THE MOST AWESOME DAILY THERE IS, Class 35, Registered
Mint or nothing - WIDER BROADER DEEPER, Class 41, Registered
THE MOST AWESOME DAILY THERE IS. mint or nothing, Class 16, Registered
SMASH 107.2 FM, Class 38, Registered
Mint or nothing- THE MOST AWESOME DAILY THERE IS, Class 41, Registered
Hindustantimes Hall of Fame (DEVICE), Class 41, Registered
Hindustantimes Hall of Fame (DEVICE), Class 16, Registered
Hindustantimes Hall of Fame (DEVICE), Class 35, Registered
MAA KASAM, Class 41, Registered
SHINE CAREER PLUS, Class 41, Registered
PAATHSHALA, Class 16, Registered
htweekend (Logo), Class 42, Registered
htweekend (Logo), Class 41, Registered
htweekend (Logo), Class 9, Registered
htweekend (Logo), Class 35, Registered
SHINE CAREER PLUS, Class 35, Registered
RADIO SMASH, Class 38, Registered
RADIO SMASH, Class 41, Registered
SMASH FM, Class 38, Registered
SMASH FM, Class 41, Registered
SMASH 91.9 FM, Class 41, Registered
Rocket FM, Class 38, Registered
Rocket FM, Class 41, Registered
Wakao FM, Class 38, Registered
HT Paathshala, Class 16, Registered
Entertainment ka Baap, Class 38, Registered
ENTERTAINMENT KA BAAP, Class 41, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to HT MEDIA LIMITED

Last Checked Past / Closed Litigation On 09-09-2023 03:28
23-12-2021 HT Media Ltd. Versus GNCT of Delhi & Another High Court of Delhi
17-02-2020 HT Media Limited & Another Versus WWW.THEWORLDNEWS.NET & Others High Court of Delhi
20-08-2019 HT Media Limited Versus Government of NCT of Delhi & Others High Court of Delhi
20-08-2019 HT Media Limited Versus Government of NCT of Delhi & Others High Court of Delhi
13-07-2018 Entertainment Network (India) Ltd. Versus HT Media Limited High Court of Delhi
13-07-2018 Entertainment Network (India) Ltd. Versus HT Media Limited High Court of Delhi
30-05-2018 HT Media Limited & Another Versus K. Satish Kumar & Another High Court of Delhi
22-05-2018 H.T. Media Ltd. & Another Versus Susheel Kumar & Others High Court of Delhi
31-08-2017 HT Media Ltd V/S CST, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
23-08-2017 H.T. Media Limited Versus Principal Commissioner of Income High Court of Delhi
26-05-2017 M/s. Ht Media Ltd. Versus Navneet Chaturvedi High Court of Delhi
15-02-2017 Phonographic Performance Ltd. Versus HT Media Ltd. High Court of Delhi
21-03-2016 Entertainment Network (India) Ltd. Versus HT Media Limited High Court of Delhi
18-03-2015 Assistant Commissioner of Income-tax, Circle-12(1), New Delhi Versus HT Media Ltd. Income Tax Appellate Tribunal Delhi
11-06-2013 Delhi International Airport Pvt. Ltd. Versus HT Media Ltd. & Others High Court of Delhi
30-11-2012 Phonographic Performance Ltd. Versus HT Media Ltd. High Court of Delhi
05-10-2012 M/s HT Media Limited Versus Anand Pandey & Another High Court of Delhi
24-12-2010 H.T. Media Limited Versus Municipal Corporation of Delhi High Court of Delhi
22-12-2010 Ht Media Limited & Firefly E-Ventures Limited High Court of Delhi
25-09-2009 Mrs. Nishita Ashish Khadakban, Prop of M/s. Ark Electronic & Computers, Badlapur Versus The Chief Editor, Hindustan Times, Media Circulation Office, HT Media Ltd., Navi Mumbai & Another Maharashtra State Consumer Disputes Redressal Commission Mumbai
21-09-2008 H.T. Media Ltd. Versus Registrar Of Copyright New Delhi COPYRIGHT BOARD at DELHI
21-09-2008 H.T. Media Ltd. Versus Registrar Of Copyright New Delhi Supreme Court of India



GST Number(s) for HT MEDIA LIMITED

PUNJAB 03AABCH3165P1ZH  
DELHI 07AABCH3165P2Z8  
KARNATAKA 29AABCH3165P1Z3  
MAHARASHTRA 27AABCH3165P1Z7  
TELANGANA 36AABCH3165P1Z8  
MADHYA PRADESH 23AABCH3165P1ZF  
UTTAR PRADESH 09AABCH3165P3Z3  
JHARKHAND 20AABCH3165P1ZL  
WEST BENGAL 19AABCH3165P1Z4  
HARYANA 06AABCH3165P2ZA  



Directors

DIN Name Since
00020603 PRIYAVRAT BHARTIA 28-10-2005
ABEPS2641C PRAVEEN SOMESHWAR 01-08-2018
00002632 AJAY KUMAR RELAN 24-08-2009
00020623 SHAMIT BHARTIA 03-12-2002
00041197 VIKRAM SINGH MEHTA 20-06-2015
01802656 PRAVEEN SOMESHWAR 01-08-2018
AAJPG8665N PIYUSH GUPTA 09-05-2014
00020648 SHOBHANA BHARTIA 03-12-2002
AAAPM1656Q DINESH MITTAL 16-11-2006
00101328 VIVEK MEHRA 12-01-2018

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