HOMEXCHANGE LIMITEDActivity: Real Estate and Renting in Maharashtra.Active |
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CIN U70109MH2020PLC346242 |
ROC RoC-Mumbai |
Incorporation Date 17-09-2020 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 346242 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 100,00,000 |
Contact Information |
E-Mail Address amit.pal@anarock.com |
Registered Address 10th FLOOR,1002, B&C WING,C/66, G BLOCK ONE BKC, OPPOSITE BANK OF BARODA Mumbai Mumbai City MH 400051 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to HOMEXCHANGE LIMITEDLast Checked Past / Closed Litigation On 10-09-2023 06:42
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for HOMEXCHANGE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00048386 | ANUJ PURI | 17-09-2020 |
02144177 | SHIRISH B GODBOLE | 17-09-2020 |
00030513 | SANTHOSH KUMAR JANARDHANA | 17-09-2020 |
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