HINDUSTAN COMPOSITES LIMITEDActivity: Manufacturing (Machinery & Equipments) in Maharashtra.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AAACH0973N |
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CIN L29120MH1964PLC012955 |
ROC RoC-Mumbai |
Incorporation Date 01-07-1964 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 012955 |
Registration Date 01-07-1964 |
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Listing Info |
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National Stock Exchange (NSE) listing as HINDCOMPOS since 08-05-1996. |
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ISIN Number: INE310C01029
, Instrument: EQ
, Face Value: Rs. 5
, Paid-Up Value: Rs. 5
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Bombay Stock Exchange (BSE) listing as HINDCOMPOS with code 509635 . |
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ISIN Number: INE310C01029
, Status: ACTIVE
, Instrument: EQUITY
, Face Value: Rs. 5
Industry:- Auto Parts & Equipment. |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 800,00,000 |
Paid Up Capital Rs. 738,45,000 |
Contact Information |
E-Mail Address secretarial@hindcompo.com |
Registered Address PENINSULA BUSINESS PARK,"A" TOWER 8TH FLOOR, SENAPATI BAPAT MARG LOWER PAREL MH 400013 IN |
Some PAST Judgements / Case Laws similar to HINDUSTAN COMPOSITES LIMITEDLast Checked Past / Closed Litigation On 11-09-2023 21:47
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17-08-2017 | Hindustan Composites Ltd V/S CCE, Aurangabad | Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
22-06-2007 | Hindustan Composites Limited (Formerly known as Hindustan Ferodo Ltd.) Versus Mumbai Shramik Sangh & Another | High Court of Judicature at Bombay |
13-02-2004 | Shillong Bench Synergy Composites Pvt.Ltd Versus Hindustan Paper Corporation Ltd | High Court of Assam |
13-02-2004 | Synergy Composites Pvt Ltd)Versus Hindustan Paper Corporation Ltd | High Court of Assam |
02-04-2002 | Hindustan Composites Ltd. Versus Jasbir Singh Randhawa & Another | High Court of Judicature at Bombay |
06-12-2001 | Hindustan Composites Limited Versus C.D. Konale & Others | High Court of Judicature at Bombay |
GST Number(s) for HINDUSTAN COMPOSITES LIMITED |
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MAHARASHTRA | 27AAACH0973N1ZA | |
WEST BENGAL | 19AAACH0973N1Z7 |
Directors |
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DIN | Name | Since |
00053329 | RAGHU NANDAN MODY | 29-12-1987 |
01146720 | KULDIP SINGH DIGAMBER SINGH BRAR | 30-09-2008 |
BMPPS2320P | Vikram Jayesh Soni | 08-05-2018 |
07184034 | CHAKRAPANI BRAJESH MISRA | 23-05-2017 |
07165462 | DEEPAK SETHI | 23-04-2015 |
ACRPJ7013R | SUNIL KUMAR JINDAL | 29-05-2014 |
06518139 | SAKSHI VARUNN MODY | 02-09-2014 |
00535670 | PAWAN KUMAR CHOUDHARY | 18-03-2011 |
00246208 | ASHOK B VAIDYA | 04-09-2006 |
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