HIGH FLY AIRLINES PRIVATE LIMITEDActivity: Transport, storage and Communications in Madhya Pradesh.Active |
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CIN U62200MP2010PTC023673 |
ROC RoC-Gwalior |
Incorporation Date 31-05-2010 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 023673 |
Registration Date 31-05-2010 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 200,00,000 |
Contact Information |
E-Mail Address db@dilipbuildcon.co.in |
Registered Address E-5/99, ARERA COLONY BHOPAL MP 462016 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to HIGH FLY AIRLINES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 27-08-2023 21:32
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for HIGH FLY AIRLINES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00039946 | SEEMA SURYAVANSHI | 31-05-2010 |
00039944 | DILIP SURYAVANSHI | 31-05-2010 |
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