HERO FUTURE ENERGIES PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Delhi.Active |
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GST Number(s) 07AADCH0559F1ZS |
PAN No AADCH0559F |
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CIN U40300DL2013PTC253648 |
ROC RoC-Delhi |
Incorporation Date 06-06-2013 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 253648 |
Registration Date 06-06-2013 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 328750,00,000 |
Paid Up Capital Rs. 239483,87,100 |
Contact Information |
E-Mail Address secretarial@herofutureenergies.com |
Registered Address PLOT NO. 201, FIRST FLOOR, OKHLA INDUSTRIAL ESTATE PHASE- III, NEW DELHI South Delhi DL 110020 IN |
Some PAST Judgements / Case Laws similar to HERO FUTURE ENERGIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-09-2023 16:18
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for HERO FUTURE ENERGIES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for HERO FUTURE ENERGIES PRIVATE LIMITED |
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DELHI | 07AADCH0559F1ZS |
Directors |
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DIN | Name | Since |
00118339 | RAHUL MUNJAL | 15-03-2018 |
ANCPM1480B | MAYUR MAHESHWARI | 30-03-2015 |
00012870 | RENU MUNJAL | 15-03-2018 |
00101328 | VIVEK MEHRA | 02-04-2018 |
02822641 | ABHIMANYU MUNJAL | 15-03-2018 |
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