HERO FUTURE ENERGIES PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Delhi.Amalgamated |
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GST Number(s) 07AADCH0559F1ZS |
PAN No AADCH0559F |
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CIN U40101DL2012PTC243852 |
ROC RoC-Delhi |
Incorporation Date 18-10-2012 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 243852 |
Registration Date 18-10-2012 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-08-2017 |
Last Balance Sheet Date 31-03-2017 |
Financials |
Authorized Capital Rs. 167500,00,000 |
Paid Up Capital Rs. 108084,81,100 |
Contact Information |
E-Mail Address secretarial@herofutureenergies.com |
Registered Address 202, THIRD FLOOR OKHLA INDUSTRIAL ESTATE, PHASE - III NEW DELHI South Delhi DL 110020 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to HERO FUTURE ENERGIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 27-08-2023 01:20
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for HERO FUTURE ENERGIES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for HERO FUTURE ENERGIES PRIVATE LIMITED |
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DELHI | 07AADCH0559F1ZS |
Directors |
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DIN | Name | Since |
00002803 | SUMAN KANT MUNJAL | 18-10-2012 |
00004223 | PAWAN MUNJAL | 18-10-2012 |
00012870 | RENU MUNJAL | 18-10-2012 |
00101328 | VIVEK MEHRA | 30-08-2017 |
ANCPM1480B | MAYUR MAHESHWARI | 01-02-2013 |
00003902 | SUNIL KANT MUNJAL | 18-10-2012 |
00118339 | RAHUL MUNJAL | 18-10-2012 |
07873867 | JEAN PAUL ANDRE PHILIPPE PINARD | 30-08-2017 |
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