HALITE PERSONAL CARE INDIA PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.Under Liquidation |
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CIN U24240MH2011PTC239427 |
ROC RoC-Mumbai |
Incorporation Date 15-06-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 239427 |
Registration Date 15-06-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 26-09-2012 |
Last Balance Sheet Date 31-12-2011 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 91,90,970 |
Contact Information |
E-Mail Address investor@maricoindia.net |
Registered Address "Rang Sharda", Krishnachandra Marg, Bandra Reclamation, Bandra (West) Mumbai Mumbai City MH 400050 IN |
TradeMarksTotal 4 marks found. |
WILD NOTTEE (LABEL), Class 3, Registered |
STAAR NOTTEE, Class 5, Registered |
STAAR NOTTEE, Class 3, Registered |
NOTTEE ( IN ENGLISH INSCRIPTIONS), Class 3, Registered |
Some PAST Judgements / Case Laws similar to HALITE PERSONAL CARE INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 13-09-2023 01:12
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for HALITE PERSONAL CARE INDIA PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00109854 | MILIND SHRIPAD SARWATE | 29-05-2012 |
05251806 | SAUGATA GUPTA | 29-05-2012 |
00210342 | HARSH CHARANDAS MARIWALA | 29-05-2012 |
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