GUJARAT PORT AND TERMINALS PRIVATE LIMITEDActivity: Construction in Maharashtra.Active |
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CIN U45203MH1996PTC103821 |
ROC RoC-Mumbai |
Incorporation Date 07-11-1996 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 103821 |
Registration Date 07-11-1996 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 2,50,200 |
Contact Information |
E-Mail Address gujaratport@yahoo.in |
Registered Address 205 D VEENA NAGARMALAD WEST MUMBAI MH 400064 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GUJARAT PORT AND TERMINALS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 26-09-2023 20:57
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for GUJARAT PORT AND TERMINALS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
07845269 | MANOJ KUMAR SWAMI | 06-06-2017 |
00907490 | SUNIL KHANDELWAL | 16-11-2006 |
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