GUJARAT INTERNATIONAL FINANCE TEC-CITY COMPANY LIMITED

Activity: Finance in Gujarat.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
24AACCG9675L1Z2
PAN No
AACCG9675L
CIN
U65929GJ2007PLC051160
ROC
RoC-Ahmedabad
Incorporation Date
21-06-2007
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
051160
Registration Date
21-06-2007
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
25-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 10000,00,000
Paid Up Capital
Rs. 6541,88,000



Contact Information

E-Mail Address
dipesh.shah@giftgujarat.in
Registered Address
Office No.1,28th Floor,GIFT One Tower,Building 56A Block No. 56,Road-5C,Zone -5, GIFT CITY Gandhinagar Gandhinagar GJ 382355 IN







Some PAST Judgements / Case Laws similar to GUJARAT INTERNATIONAL FINANCE TEC-CITY COMPANY LIMITED

Last Checked Past / Closed Litigation On 21-09-2023 08:24
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for GUJARAT INTERNATIONAL FINANCE TEC-CITY COMPANY LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for GUJARAT INTERNATIONAL FINANCE TEC-CITY COMPANY LIMITED

GUJARAT 24AACCG9675L1Z2  



Directors

DIN Name Since
00728682 TAPAN RAY 10-06-2019
02284165 VISHWANATHAN MAVILA NAIR 01-04-2013
00086077 SUDHIR GUNVANTRAY MANKAD 28-06-2007
BEIPM3411G UDIT KISHORCHANDRA MEHTA 20-07-2019
00126063 CHANDRA SHEKHAR RAJAN 14-02-2019
00122921 ARVIND MOTILAL AGARWAL 11-07-2018
00016322 DILEEP CHINUBHAI CHOKSI 08-03-2018
03646016 SUDHIR KUMAR JAIN 27-11-2011
01602529 MALINI VIJAY SHANKAR 13-11-2018
00018243 VINEET NAYYAR 29-04-2019
ADUPK1512E AVICHAL RIPUDAMANSINGH KHERA 19-08-2014
07833345 MAHENDRAKUMAR SOMABHAI PATEL 11-06-2018
03582870 MUKESH GULSHANRAI PURI 03-08-2017
00143801 INDIRA JITENDRA PARIKH 08-03-2018

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