GREENKO POWER PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Telangana.Amalgamated |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U40109TG2006PTC048989 |
ROC RoC-Hyderabad |
Incorporation Date 02-02-2006 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 048989 |
Registration Date 02-02-2006 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 28-09-2007 |
Last Balance Sheet Date 31-03-2007 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address info@greenkogruop.com |
Registered Address 1071,ROAD NO.44, JUBILEE HILLS, HYDERABAD TG 500033 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GREENKO POWER PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-09-2023 03:30
|
||
29-01-2019 | M/s. Greenko Budhil Hydro Power Pvt. Ltd. Versus Central Electricity Regulatory Commission Through it's Secretary & Others | Appellate Tribunal for Electricity Appellate Jurisdiction |
15-05-2017 | Greenko Budhil Hydro Power Pvt. Ltd. Versus Central Electricity Regulatory Commission & Another | High Court of Delhi |
Directors |
||
DIN | Name | Since |
01412010 | MAHESH KOLLI | 18-02-2006 |
00220806 | ANIL KUMAR CHALAMALASETTY | 02-02-2006 |
India's most comprehensive litigation gathering and reporting.
Get Litigation Report