GODREJ HOUSEHOLD PRODUCTS LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.Amalgamated |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U24211MH1987PLC043137 |
ROC RoC-Mumbai |
Incorporation Date 10-04-1987 |
||||||||||
Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
No of Members 7 |
||||||||||
Registration Number 043137 |
Registration Date 10-04-1987 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 08-06-2009 |
Last Balance Sheet Date 31-03-2009 |
Financials |
Authorized Capital Rs. 2200,00,000 |
Paid Up Capital Rs. 1021,50,000 |
Contact Information |
E-Mail Address narayan@godrejsaralee.com |
Registered Address PIROJSHA NAGAR EASTERN EXPRESS HIGHWAY Y VIKHROLI MUMBAI MH 400079 IN |
TradeMarksTotal 1 marks found. |
MAHA JUMBO, Class 5, Opposed |
Some PAST Judgements / Case Laws similar to GODREJ HOUSEHOLD PRODUCTS LIMITEDLast Checked Past / Closed Litigation On 19-09-2023 05:00
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for GODREJ HOUSEHOLD PRODUCTS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
00076250 | JAMSHYD NAOROJI GODREJ | 08-08-1994 |
00065964 | ADI BARJORJI GODREJ | 08-08-1994 |
AECPB4669L | NARAYAN BARASIA | 19-09-2003 |
00012541 | BHARAT NAROTAM DOSHI | 28-05-2010 |
00066195 | NADIR BURJOR GODREJ | 08-08-1994 |
00242423 | MAHENDRAN ARUMUGHAM | 08-08-1994 |
00591503 | NISABA ADI GODREJ | 28-05-2010 |
00026028 | TANYA ARVIND DUBASH | 28-05-2010 |
India's most comprehensive litigation gathering and reporting.
Get Litigation Report