GODFREY PHILLIPS INDIA LIMITED

Activity: Manufacturing (Food stuffs) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
14 Available. Click Here.
PAN No
AABCG4768K
CIN
L16004MH1936PLC008587
ROC
RoC-Mumbai
Incorporation Date
03-12-1936
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
008587
Registration Date
03-12-1936
 
   



Listing Info

National Stock Exchange (NSE) listing as GODFRYPHLP since 24-07-1996.

  ISIN Number: INE260B01028 ,   Instrument: EQ ,   Face Value: Rs. 2 ,   Paid-Up Value: Rs. 2

Bombay Stock Exchange (BSE) listing as GODFRYPHLP with code 500163 .

  ISIN Number: INE260B01028 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 2
Industry:- Cigarettes-Tobacco Products.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
05-08-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 2500,00,000
Paid Up Capital
Rs. 1039,87,840



Contact Information

E-Mail Address
skgupta-gpi@modi-ent.com
Registered Address
'Macropolo Building', Ground Floor, next to Kala Chowky P.O., Dr. Babasaheb Ambedkar Road, Lalbaug Mumbai MH 400033 IN
Alternate Address
Four Square House, D.No. 4-5-15/5/B1, Vidya Nagar 3rd Lane, Guntur 522007 AP IN



TradeMarks

Total 1546 marks found.
URC - UNNAT RETAIL COMMUNITY, Class 42, Accepted & Advertised
TIME7, Class 34, Accepted & Advertised
GT GRAND TOURISMO INTERNATIONAL, Class 34, Accepted & Advertised
Be More Weekends, Class 34, Accepted & Advertised
HELLOZ, Class 29, Accepted & Advertised
CLUB ONE, Class 34, Accepted & Advertised
TasteFlow, Class 34, Accepted & Advertised
MIX UP, Class 29, Accepted & Advertised
DARK LORD, Class 34, Accepted & Advertised
STELLAR DEFINE, Class 34, Accepted & Advertised
ADVANTAGE, Class 34, Registered
ENJOY, Class 34, Accepted & Advertised
AGENT, Class 34, Registered
INFINITY, Class 34, Registered
URBAN GODS, Class 34, Registered
ORA, Class 34, Registered
PROTON, Class 34, Registered
CRUISER, Class 34, Accepted & Advertised
CRUZA, Class 34, Accepted & Advertised
CRUSO, Class 34, Accepted & Advertised
AUGUR, Class 34, Accepted & Advertised
STELLAR PINK, Class 34, Accepted & Advertised
DOUBLE SIX and device, Class 34, Accepted & Advertised
STRIKER, Class 34, Accepted & Advertised
ROCKER, Class 34, Opposed
Cavanders Gold Garam Taste Clove Device, Class 34, Accepted & Advertised
Cavanders Gold Mint Choice Device, Class 34, Accepted & Advertised
RAAGA TWO RING DEVICE, Class 31, Accepted & Advertised
RAAG RAJASTHAN BLEND, Class 31, Accepted & Advertised
RAAGA TWO RING DEVICE, Class 34, Accepted & Advertised
RAAG RAJASTHAN BLEND, Class 34, Accepted & Advertised
PAN VILAS NATURALS CHATPATA IMLI Device, Class 30, Accepted & Advertised
TAAZANDAZ, Class 29, Accepted & Advertised
OH DADA, Class 29, Opposed
RED & WHITE STRIKER (device), Class 34, Accepted & Advertised
CEASAR, Class 34, Advertised bef acc
INSTINCT, Class 34, Registered
DUAL TASTE CHOICE, Class 34, Opposed
RED BARON, Class 34, Registered
SWIPE, Class 34, Registered
FAMOUS, Class 34, Accepted & Advertised
RAAGA, Class 34, Registered
Double Layer EXCL (device), Class 34, Registered
Double Layer XL (device), Class 34, Registered
CRUSH, Class 34, Opposed
AQUA SMOKE, Class 9, Registered
ALPHA SQUAD, Class 41, Registered
ALPHA SQUAD, Class 25, Registered
SATURN, Class 34, Registered
Saturday, Class 34, Registered
Wednesday, Class 34, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to GODFREY PHILLIPS INDIA LIMITED

Last Checked Past / Closed Litigation On 15-09-2023 02:47
06-05-2022 Delhi Development Authority Versus Godfrey Phillips (I) Ltd. & Others Supreme Court of India
06-04-2018 Godfrey Phillips Inida Limited Versus P T I Private Limited & Others High Court of Delhi
12-09-2017 Commissioner of Central Excise and Service Tax V/S Godfrey Phillips India Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
09-05-2017 Godfrey Phillips India Ltd V/S Commissioner of Central Excise, Pune-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
14-10-2016 M/s Godfrey Phillips India Ltd. Versus Commissioner of Central Excise, Mumbai-I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
26-11-2013 ITC Limited Versus Godfrey Phillips India Ltd. High Court of Judicature at Calcutta
02-07-2012 Godfrey Phillips India Ltd. Versus Dharampal Satyapal Ltd. & Another High Court of Delhi
29-04-2011 Godfrey Phillips (India) Limited Versus I.T.C. Limited High Court of Judicature at Calcutta
07-12-2010 ITC LIMITED VERSUS GODFREY PHILLIPS INDIA LIMITED High Court of Judicature at Calcutta
04-09-2009 M/s. Godfrey Phillips India Limited Versus M/s. Modi RJR Limited Intellectual Property Appellate Board
01-05-2009 M/s Godfrey Phillips India Limited Versus M/s Modi RJR Limited Intellectual Property Appellate Board
01-04-2008 Godfrey Phillips India ltd Versus Ajay Kumar Supreme Court of India
01-04-2008 Godfrey Phillips India Ltd. Versus Ajay Kumar Supreme Court of India
20-02-2006 Ajay Kumar Versus Godfrey Phillips India Ltd. National Consumer Disputes Redressal Commission NCDRC
20-01-2005 Godfrey Phillips India Ltd. and Another Versus State of U.P. and Others Supreme Court of India
19-03-2001 Girnar Food And Beverages Private Limited Versus Godfrey Phillips India Limited High Court of Delhi
05-12-1997 Godfrey Phillips India Limited Versus Girnar Food and Beverages Private Limited Supreme Court of India
03-10-1997 Girnar Food and Beverages Private Limited Versus Godfrey Phillips India Limited High Court of Delhi
01-06-1997 Godfrey Phillips India Limited Versus Girnar Food And Beverages Private Limited High Court of Delhi
08-11-1995 GODFREY PHILLIPS INDIA LTD. VERSUS M/S. SOUTHERN HIGHWAY CARRIERS & ANOTHER National Consumer Disputes Redressal Commission NCDRC
08-10-1993 Godfrey Phillips India Limited Versus Municipal Corporation of Greater Bombay High Court of Judicature at Bombay
08-10-1993 Godfrey Phillips India Limited Versus Municipal Corporation of Greater Bombay High Court of Judicature at Bombay
10-08-1993 Godfrey Phillips India Ltd. Versus Municipal Corporation of Gr. Bom. and others High Court of Judicature at Bombay
04-01-1993 Birender Singh Versus Godfrey Phillips India Limited High Court of Punjab and Haryana
15-01-1992 GODFREY PHILLIPS INDIA LIMITED VERSUS CHANDER PRAKASH CHAUDHARY High Court of Punjab and Haryana
13-06-1989 Godfrey Phillips India Ltd. Versus Union of India High Court of Judicature at Bombay
25-04-1988 In Re: Godfrey Phillips India Ltd. Monopolies and Restrictive Trade Practices Commission New Delhi
09-06-1970 Godfrey Phillips (India) Ltd. Versus Municipal Council of Gowribidanur High Court of Karnataka



GST Number(s) for GODFREY PHILLIPS INDIA LIMITED

MAHARASHTRA 27AABCG4768K1Z7  
PUNJAB 03AABCG4768K1ZH  
UTTARAKHAND 05AABCG4768K1ZD  
DELHI 07AABCG4768K1Z9  
TELANGANA 36AABCG4768K1Z8  
JAMMU AND KASHMIR 01AABCG4768K1ZL  
HIMACHAL PRADESH 02AABCG4768K1ZJ  
DAMAN AND DIU 25AABCG4768K1ZB  
DADRA AND NAGAR HAVELI 26AABCG4768K1Z9  
MEGHLAYA 17AABCG4768K1Z8  
CHANDIGARH 04AABCG4768K1ZF  
ANDHRA PRADESH 37AABCG4768K1Z6  
KARNATAKA 29AABCG4768K2Z2  
TAMIL NADU 33AABCG4768K1ZE  



Directors

DIN Name Since
00001607 LALIT BHASIN 31-03-1986
00294737 ANUP NARENDER KOTHARI 15-03-1989
00048606 BINA MODI 14-11-2019
00009851 RAJENDRA AMBALAL SHAH 07-06-1969
AAPPM4174L BINA MODI 14-11-2019
AACPA5574F SUNIL AGGARWAL 28-05-2014
AAAPG1042Q SANJAY KUMAR GUPTA 01-11-2008
07438861 SHARAD AGGARWAL 01-10-2017
00029554 SAMIR MODI 11-01-1994
08970744 SUMANT BHARADWAJ 13-02-2021
01734070 ATUL KUMAR GUPTA 20-06-2015
01081867 NIRMALA BAGRI 01-04-2019

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