GIFT SEZ LIMITED

Activity: Construction in Gujarat.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
24AADCG3814G1ZZ
PAN No
AADCG3814G
CIN
U45200GJ2008PLC054999
ROC
RoC-Ahmedabad
Incorporation Date
09-09-2008
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
054999
Registration Date
09-09-2008
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
25-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 500,00,000
Paid Up Capital
Rs. 9,75,000



Contact Information

E-Mail Address
dipesh.shah@giftgujarat.in
Registered Address
ZONAL FACILITY CENTER, BLOCK -12 ROAD 1-D, ZONE - I , GIFT SEZ, GIFT CITY GANDHINAGAR GJ 382355 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to GIFT SEZ LIMITED

Last Checked Past / Closed Litigation On 14-09-2023 18:43
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for GIFT SEZ LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for GIFT SEZ LIMITED

GUJARAT 24AADCG3814G1ZZ  



Directors

DIN Name Since
00086077 SUDHIR GUNVANTRAY MANKAD 16-08-2018
00034051 MAHESWAR SAHU 16-02-2015
03646016 SUDHIR KUMAR JAIN 16-02-2015
00728682 TAPAN RAY 11-07-2019
02284165 VISHWANATHAN MAVILA NAIR 16-08-2018
02599305 MADHUKANT GIRDHARLAL SANGHVI 16-02-2015
ARRPP4837E RAMYA HASITBHAI PANDYA 11-07-2019

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