GANGAKHED SUGAR & ENERGY LIMITEDActivity: Manufacturing (Food stuffs) in Maharashtra.Active |
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CIN U15421MH2007PLC174599 |
ROC RoC-Mumbai |
Incorporation Date 28-09-2007 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 174599 |
Registration Date 28-09-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 29-09-2017 |
Last Balance Sheet Date 31-03-2017 |
Financials |
Authorized Capital Rs. 10500,00,000 |
Paid Up Capital Rs. 8017,41,880 |
Contact Information |
E-Mail Address cs@gangakhedicpp.com |
Registered Address Gangakhed Sugar and Energy Ltd., Vijay Nagar, Makhani, Kodri Road, Gangakhed Parbhani MH 431514 IN |
Alternate Address VIJAY NAGAR, KODRI ROAD, MAKHANI GANGAKHED 431514 MH IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GANGAKHED SUGAR & ENERGY LIMITEDLast Checked Past / Closed Litigation On 11-09-2023 17:33
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18-07-2019 | Sushila Versus Gangakhed Sugar & Energy Ltd. | In the High Court of Bombay at Aurangabad |
09-01-2019 | Gangakhed Sugar & Energy Limited Nagpur Through its Director Versus National Insurance Co. Ltd. Through its Chief Managing Director & Others | Maharshtra State Consumer Disputes Redressal Commission Nagpur |
20-12-2013 | Vitthal Gopichand Bhungase Versus The Gangakhed Sugar and Energy Ltd. & Others | National Green Tribunal Principal Bench New Delhi |
Directors |
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DIN | Name | Since |
00165642 | RATNAKAR MANIKRAO GUTTE | 28-09-2007 |
AGAPD7116J | RAJENDRA DAULATRAO DONGARE | 02-06-2014 |
ANIPG3016H | DATTATRAY RAVAN GAIKWAD | 02-06-2014 |
08168362 | KALPANA BHAGWAT GUTTE | 29-06-2018 |
08167907 | VISHNU AMBAJI MUNDHE | 29-06-2018 |
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