GANAPATI PARKS LTDActivity: Community, personal & Social Services in West Bengal.Active |
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CIN U85110WB1994PLC063007 |
ROC RoC-Kolkata |
Incorporation Date 22-04-1994 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 063007 |
Registration Date 22-04-1994 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 20-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 495,00,700 |
Contact Information |
E-Mail Address secretarial@ambujaneotia.com |
Registered Address 89C MOULANA ABUL KALAM AZADSARANI OPP-SUBHAS SAROVAR P S PHOOL BAGAN KOLKATA WB 700054 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GANAPATI PARKS LTDLast Checked Past / Closed Litigation On 18-09-2023 08:16
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for GANAPATI PARKS LTD. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00032133 | PRADIP JYOTI AGRAWAL | 10-12-2007 |
03403340 | DEEPAK KUMAR HARLALKA | 21-06-2018 |
00203663 | CHANDRA PRAKASH KAKARANIA | 25-05-2010 |
00047466 | HARSHAVARDHAN NEOTIA | 22-04-1994 |
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