G AND S HOSPITALITY PRIVATE LIMITED

Activity: Trading in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U55101DL2001PTC113130 		ROC
RoC-Delhi 		Incorporation Date
12-11-2001
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
113130 		Registration Date
12-11-2001 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
28-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 25,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
pramod.ranjan@himgirigroup.com
Registered Address
8 LOCAL SHOPPING CENTRENEW RAJDHANI ENCLAVE VIKAS MARG DELHI DL 110092 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to G AND S HOSPITALITY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 05-09-2023 05:04
18-01-2023 ASREC (India) Ltd. Versus Fastgrowth Hospitality LLP, represented by its Designated Partner Bhaven Parikh & Others High Court of Judicature at Bombay
14-10-2022 Althaf Ismail Sait Versus Golden Choice Hospitality Private Limited, Represented By Its Director, Mohammed Afzal Zacharia, Alapuzha High Court of Kerala
22-08-2022 Girindra Global Hospitality, Represented by Its Managing Partner Dheeraj Through by His Power of Attorney Holder Franco Thomas, Thrissur & Another Versus Manappuram Hotels (P) Ltd., Represented by Its Director & Authorised Signatory, Marghasahayam V. Srinivasan, Thrissur & Others High Court of Kerala
05-08-2022 D. Mars Hospitality Private Limited Versus Niva Infrastructure Private Limited High Court of Gujarat At Ahmedabad
15-07-2022 Crest Hospitality (company) (Palm Jumeira) & Others Versus The Food Safety Officer, Chennai High Court of Judicature at Madras
07-07-2022 M/s. Konnect Hospitality Versus The Commissioner of Police & Another High Court of Delhi
30-06-2022 M/s. Brandmidas Hospitality & Aviation Services (P) Ltd. Rep. by its Director N. Preetham Chengappa Versus Airports Authority of India Rep. by its Airport Director Chennai Airport Chennai & Another High Court of Judicature at Madras
10-06-2022 M/s. P.K. Hospitality Services Pvt. Ltd. Versus General Manager, Human Resources Department & Others High Court of Uttarakhand
22-04-2022 AW Hospitality Private Limited, Represented by Its Director T.S. Ashk, Thiruvananthapuram Versus Kottukal Grama Panchayathu, Represented by Its Secretary & Others High Court of Kerala
31-01-2022 DCIT, Noida Versus Golf Link Hospitality Pvt. Ltd, New Delhi Income Tax Appellate Tribunal Delhi
20-10-2021 Sree Gokulam Chit & Finance Co. Pvt. Ltd., Kodambakkam, Rep. by Authorised Representative, A.K. Prasanth Versus Emil & Eric Hospitality Services, A Partnership Firm, having its place of business at Paravattani, Thrissur, Rep. by Its Managing Partner, Martin Sebastian & Others High Court of Kerala
13-08-2021 Hum Hospitality Limited Versus Stylo Medical Services Limited Court of Appeal of New Zealand
30-04-2021 M/s. Madras Hospitality Services represented by its Managing Partner J. Jagdish Versus Tangy Enterprises Private Limited (formerly incorporated as M/s. Buena Vista Beach Resort and Club Pvt Ltd) a company incorporated under Companies Act, 1956 represented by its Managing Director Emmanuel Fernandez & Others High Court of Judicature at Madras
24-03-2021 Amrutha Estates & Hospitality Pvt. Ltd., Hyderabad Versus Income-tax Officer, Ward - 3(3), Hyderabad Income Tax Appellate Tribunal Hyderabad
29-01-2021 IHHR Hospitality Pvt.Ltd., New Delhi Versus Registrar of Trade Marks, Trade Marks Registry, Ahmedabad & Another Intellectual Property Appellate Board
05-01-2021 My Preferred Transformation & Hospitality Pvt. Ltd. Versus Sumithra Inn High Court of Delhi
03-11-2020 Pearl Hospitality & Events Pvt. Ltd. Versus OYO Hotels And Homes Pvt. Ltd. High Court of Delhi
09-09-2020 Padmavathi Hospitality and Facilities Management Service, Rep. by its Authorized Representative J. Anjananandan Versus The Tamil Nadu Medical Service Corporation, (A Government of Tamil Nadu undertaking), Chennai & Others High Court of Judicature at Madras
10-07-2020 M/s. Marathe Hospitality Versus Mahesh Surekha & Others Supreme Court of India
28-02-2020 M/s. Padmavathi Hospitality & Facilities Management Services, Rep. by its Partner & Authorized Representative Pradeep Kanumuri & Another V/S The Tamil Nadu Medical Service Corporation (A Government of Tamil Nadu undertaking) Chennai & Others High Court of Judicature at Madras
27-01-2020 Brewsky Hospitality Private Limited, Represented by its Director, Ajay Ramalinge Gowda & Another Versus Bruhath Bangalore Mahanagara Palike, Represented by its Commissioner & Another High Court of Karnataka
09-01-2020 In Re : Barbeque Nation Hospitality Ltd. Authority For Advance Rulings Income Tax New Delhi
03-01-2020 PEP Hospitality And Services, Rep. by its Managing Partner Ranjitbijoor, Bengaluru Versus Bangalore Metro Rail Corporation Ltd., Rep. by its Managing Director, Bangalore & Another High Court of Karnataka
21-11-2019 Karthick Ganapathy, Proprietor of Aroma Hospitality, Coimbatore Versus The Commissioner of Police, Coimbatore & Others High Court of Judicature at Madras
11-10-2019 M/s. Saptarishi Hotels Pvt. Ltd. & Another Versus National Institute of Tourism & Hospitality Management (NITHM) High Court of for the State of Telangana
16-07-2019 Saptarshi Hotels Pvt. Ltd., rep by its Director Yesh Deep Sharma & Another Versus National Institute of Tourism & Hospitality Management (NITHM) & Others High Court of for the State of Telangana
16-07-2019 Saptarshi Hotels Pvt. Ltd., rep by its Director Yesh Deep Sharma & Another Versus National Institute of Tourism & Hospitality Management (NITHM) & Others High Court of for the State of Telangana
30-05-2019 Wave Hospitality Private Limited Versus Union of India & Others High Court of Delhi
30-05-2019 Wave Hospitality Private Limited Versus Union of India & Others High Court of Delhi
30-04-2019 Sodexo Food Solutions India Private Limited [formerly known as Radhakrishna Hospitality Services Pvt. Ltd) Versus State of Tamil Nadu, Rep. by the Deputy Commissioner (CT), Chennai (Central) Division High Court of Judicature at Madras
05-04-2019 Onora Hospitality Pvt. Ltd., Rep. by Director Ashish Vohra & Others Versus Assistant Commissioner, Income Tax Department, (TDS) Circle 2(1), Bangalore High Court of Karnataka
25-03-2019 M/s. SANRAJ Hospitality Pvt. Ltd., Rep. by its Manager, New Delhi Versus The Senior Divisional Commercial Manager & Another High Court of Judicature at Madras
07-03-2019 M/s. Vijaya Hospitality & Reports Ltd., Represented by Its Authorised Signatory Sji P. Chacko Versus Commissioner of Income Tax, Central Revenue Building, Kochi & Others High Court of Kerala
19-02-2019 IHHR Hospitality Pvt. Ltd. Versus Additional Commissioner of Income Tax High Court of Delhi
06-02-2019 EMCIPI Electronics Private Limited & Others Versus Enclave Hospitality Private Limited & Others High Court of Judicature at Bombay
06-02-2019 Sahrish Constructions Private Limited & Others Versus Enclave Hospitality Private Limited & Others High Court of Judicature at Bombay
17-12-2018 Pr. Commissioner of Income Tax Versus Tulip Hospitality Service Ltd. High Court of Judicature at Bombay
29-11-2018 Concord Hospitality Pvt. Ltd. & Another Versus G.J. Singh & Others National Consumer Disputes Redressal Commission NCDRC
16-10-2018 Sas Hospitality Pvt. Ltd. & Another Versus Surya Constructions Pvt. Ltd. & Others High Court of Delhi
10-10-2018 The Deputy Director, THE ESI Corporation, Bengaluru Versus The Basil Hospitality Services, Rep. By Its Authorized Signatory, Bangalore High Court of Karnataka
18-09-2018 Mandeep Kaur Versus M/s. Country Club Hospitality & Holidays Ltd. (CCHHL) Union Territory Consumer Disputes Redressal Commission UT Chandigarh
27-08-2018 Spicejet Ltd. Versus Siesta Hospitality Services Ltd. High Court of Delhi
23-05-2018 Escobar Tapas Bar & Another Versus Impresario Enterainment & Hospitality Pvt. Ltd. High Court of Delhi
23-05-2018 Escobar Tapas Bar & Another Versus Impresario Enterainment & Hospitality Pvt. Ltd. High Court of Delhi
06-04-2018 Sky Light Hospitality LLP Versus Assistant Commissioner of Income Tax Supreme Court of India
13-03-2018 In the matter of: Shree Siyaram Automations Pvt. Ltd., New Delhi Versus Beans & More Hospitality Pvt. Ltd., Delhi National Company Law Tribunal New Delhi
11-01-2018 AA Hospitality LLP., (The Open Box), Represented by its Designated Partner, Amit Bhagwan Ahuja & Another Versus Bruhat Bengaluru Mahanagara Palike, Represented by its Commissioner & Others High Court of Karnataka
11-01-2018 Ramkrishna Janardan Bhat @ Ramkrishna Janardan Pinge Versus M/s. Gold Resorts & Hotels Pvt. Ltd., (Now Changed to Experion Hospitality Pvt. Ltd.) & Others In the High Court of Bombay at Goa
03-01-2018 Impresario Entertainment & Hospitality Pvt. Ltd. Versus S & D Hospitality High Court of Delhi
03-01-2018 Impresario Entertainment & Hospitality Pvt. Ltd. Versus S & D Hospitality High Court of Delhi
04-08-2017 Samsaran Hospitality (P.) Ltd Versus Income-Tax Officer, 1(3)(2) Income Tax Appellate Tribunal Mumbai
04-08-2017 Punjab National Bank Versus Concord Hospitality Pvt. Ltd. National Company Law Tribunal Chandigarh
21-07-2017 Unitech Hospitality Services Limited Versus Assistant Commissioner of Income Tax (For Admission) Supreme Court of India
11-04-2017 IHHR Hospitality Pvt. Ltd. Versus Hotel Ananda High Court of Delhi
21-03-2017 Aranya Hospitality Management Services Pvt. Ltd V/S K.M. Dhoundiyal and Others. High Court of Delhi
24-02-2017 Santosh Kumar Hegde Versus Parimala Hospitality Private Limited & Others High Court of Judicature at Bombay
20-01-2017 Old World Hospitality Ltd. Versus Commissioner of Service Tax, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
19-01-2017 SRM Infracon Pvt Ltd & Another Versus An Elegant Hospitality & Another High Court of Delhi
22-12-2016 M/s Octane Hospitality Pvt. Ltd. Versus Shyam Narayan Singh High Court of Judicature at Allahabad
21-11-2016 M/s. Pulsar Hospitality Services Private Limited Versus Emaar Mgf Land Limited National Consumer Disputes Redressal Commission NCDRC
03-10-2016 Private Investment Powai Ltd Versus Supreme Housing And Hospitality Pvt Ltd & Others High Court of Delhi
11-08-2016 The Comedy Store Versus Horseshoe Entertainment & Hospitality Pvt. Ltd. High Court of Judicature at Bombay
21-04-2016 K.M. Dhoundiyal and Others V/S Aranya Hospitality Management Services Pvt. Ltd. and Others. High Court of Delhi
16-04-2016 Mangla Hospitality Limited Versus State of Maharashtra & Another High Court of Judicature at Bombay
22-01-2016 Heritage Hospitality Ltd. Versus Deputy Commissioner of Income Tax, Circle-2(2) Income Tax Appellate Tribunal Hyderabad
11-01-2016 AA Hospitality LLP., Represented by its Designated Partner Amit Bhagwan Ahuja & Another Versus Bruhat Bengaluru, Mahanagara Palike, Represented by its Commissioner & Others High Court of Karnataka
01-09-2015 Stylo Medical Services Limited Versus Hum Hospitality Limited Court of Appeal of New Zealand
08-05-2015 Sahara Hospitality Limited, Formerly known as Batra Hospitality Private Limited Versus Hotel Corporation of India Limited High Court of Judicature at Bombay
21-11-2014 Anokhi Hospitality Pvt. Ltd. Versus State of U.P. & Others High Court of Judicature at Allahabad
04-04-2014 Praneeta Soni Versus Panchshila Hospitality Ventures Ltd. & Others High Court of Delhi
24-01-2014 In Re: Anil Hospitality Ventures Ltd. High Court of Gujarat At Ahmedabad
24-12-2013 KHR Hospitality India Ltd. & Another Versus State of Goa, Through Secretary, Secretariat & Others In the High Court of Bombay at Goa
11-12-2013 Park Regis Hospitality Management Sdn Bhd Versus British Malayan Trustees Limited & Others Supreme Court of Singapore
29-11-2013 Staywell Hospitality Group Pty Ltd Versus Starwood Hotels & Resorts Worldwide, Inc & Another Supreme Court of Singapore
27-11-2013 Nirmal Lifestyle Ltd. & Another Versus Tulip Hospitality Services Ltd. & Another High Court of Judicature at Bombay
23-10-2013 Nirulas Potpourri A Unit of South Asian Hospitality Service Pvt. Ltd. Versus Manoj Kumar Gupta National Consumer Disputes Redressal Commission NCDRC
09-09-2013 Gurpartap Singh & Another Versus M/s. Vista Hospitality Pvt. Ltd. & Others High Court of Delhi
22-04-2013 Jagdish Gopal Kamath & Others Versus Lime & Chilli Hospitality Services P. Ltd. High Court of Judicature at Bombay
03-04-2013 Bestech Hospitality Pvt. Ltd. & Others Versus Assistant Commissioner, Zone-4 & Another In the High Court of Bombay at Nagpur
25-02-2013 Mirah Hospitality & Food Solutions Pvt. Ltd V/S Commr. of C. Ex., Pune Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
29-01-2013 Vedansh Hospitality and Resorts Limited Versus New India Co-operative Bank Ltd. & Others High Court of Judicature at Bombay
15-01-2013 KHR Hospitality India Ltd. Versus State of Goa, through Secretary, Secretariat & Others In the High Court of Bombay at Goa
09-10-2012 Staywell Hospitality Group Pty Ltd Versus Starwood Hotels & Resorts Worldwide, Inc & Another Supreme Court of Singapore
09-05-2012 Ihhr Hospitality Pvt. Ltd. Versus Bestech India Pvt. Ltd. High Court of Delhi
09-04-2012 Atul Resorts And Hospitality India Pvt. Ltd. & Another Versus Lucky Developers & Others High Court of Judicature at Bombay
01-03-2012 South Thindis Versus Billion Smiles Hospitality (P) Ltd. High Court of Karnataka
26-09-2011 Compass Insurance Company Ltd Versus Hospitality Hotel Developments (Pty) Ltd Supreme Court of Appeal of South Africa
14-09-2011 M/S GDP Hospitality Pvt. Ltd Versus M/s Herbs & Spice Catering P.Ltd & Another Intellectual Property Appellate Board
29-07-2011 Kalpataru Properties Private Limited & Another Versus Kalpataru Hospitality & Facility Management Services (P) Limited High Court of Judicature at Bombay
31-05-2011 IHHR Hospitality Pvt Ltd Versus Bestech India Pvt Ltd. High Court of Delhi
05-05-2011 M/S Old World Hospitality (P) Ltd. Versus State Of U.P. & Others High Court of Judicature at Allahabad
03-02-2011 Ravishankar Director and CEO Anantara Hospitality Pvt. Ltd. and Anantara Hospitality Pvt. Ltd. Versus M and H Management Ltd., Minor International Public Co. Ltd. High Court of Karnataka
03-12-2010 AMA Hospitality Pvt Ltd. Versus GNCT of Delhi High Court of Delhi
01-07-2010 Narayan Lachmandas Mathreja Versus M/s.Savanah Hospitality Pvt.Ltd. High Court of Judicature at Bombay
26-03-2010 Kwality Resorts and Hospitality Ltd. Versus D.B. Jain High Court of Punjab and Haryana
18-03-2010 Kenilworth Beach Resort, (Hospitality Resorts Ltd), through Indrajit Ray, Financial Controller Versus State of Goa, Through Secretary, Secretariat & Others In the High Court of Bombay at Goa
10-02-2010 Nestle India Limited Versus Mood Hospitality Private Limited High Court of Delhi
30-11-2009 Foodworld Versus Foodworld Hospitality Pvt. Ltd. High Court of Delhi
11-05-2009 Concept Hospitality Ltd., Regd. Office at Ocrhid Hotel Basement Versus Mr. Omprakash O. Gokarn & Another Maharashtra State Consumer Disputes Redressal Commission Mumbai
02-03-2009 Panchsila Hospitality Ventures Ltd. & Another Versus Mrs. Praneeta Soni & Others High Court of Delhi



Directors
DIN Name Since
01162937 KUSHAM KAUR 03-06-2014
05351548 JASVINDER KAUR 03-06-2014
00276872 DIMPLE GOEL 14-11-2001
00072008 ANIL GOEL 12-11-2001

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