FUSION MICRO FINANCE PRIVATE LIMITED

Activity: Finance in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
18 Available. Click Here.
PAN No
AAACA0140Q
CIN
U65100DL1994PTC061287
ROC
RoC-Delhi
Incorporation Date
05-09-1994
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
061287
Registration Date
05-09-1994
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-06-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 7500,00,000
Paid Up Capital
Rs. 6348,07,678



Contact Information

E-Mail Address
deepak.madaan@fusionmicrofinance.com
Registered Address
H-1, C Block, Community Centre, Naraina Vihar, New Delhi New Delhi DL 110028 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to FUSION MICRO FINANCE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 03-09-2023 07:36
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for FUSION MICRO FINANCE PRIVATE LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for FUSION MICRO FINANCE PRIVATE LIMITED

MADHYA PRADESH 23AAACA0140Q1Z0  
PUNJAB 03AAACA0140Q1Z2  
UTTAR PRADESH 09AAACA0140Q1ZQ  
JHARKHAND 20AAACA0140Q1Z6  
DELHI 07AAACA0140Q7ZO  
BIHAR 10AAACA0140Q1Z7  
HARYANA 06AAACA0140Q1ZW  
DELHI 07AAACA0140Q8ZN  
CHATTISGARH 22AAACA0140Q1Z2  
MAHARASHTRA 27AAACA0140Q2ZR  
HIMACHAL PRADESH 02AAACA0140Q1Z4  
ODISHA 21AAACA0140Q1Z4  
RAJASTHAN 08AAACA0140Q2ZR  
TAMIL NADU 33AAACA0140Q1ZZ  
WEST BENGAL 19AAACA0140Q1ZP  
UTTARAKHAND 05AAACA0140Q1ZY  
MAHARASHTRA 27AAACA0140Q1ZS  
ASSAM 18AAACA0140Q1ZR  



Directors

DIN Name Since
06530414 NARENDRA OSTAWAL 05-12-2018
02547111 DEVESH SACHDEV 05-12-2018
02947368 PRADIP KUMAR SAHA 12-02-2016
AOKPM6125Q DEEPAK MADAAN 01-06-2013
02422809 ALBERT HOFSINK 19-06-2015
02545813 KENNETH DAN VANDER WEELE 12-08-2016
AOWPS6753C DEVESH SACHDEV 04-09-2015
ALTPM8039K GAURAV MAHESHWARI 16-02-2017
07278291 RATNA DHARASHREE VISHWANATHAN 24-05-2018

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