FORBES FINANCE LIMITEDActivity: Finance in Maharashtra.Amalgamated |
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CIN U65993MH1981PLC191272 |
ROC RoC-Mumbai |
Incorporation Date 09-12-1981 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 191272 |
Registration Date 09-12-1981 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 02-09-2009 |
Last Balance Sheet Date 31-03-2009 |
Financials |
Authorized Capital Rs. 3000,00,000 |
Paid Up Capital Rs. 382,66,300 |
Contact Information |
E-Mail Address atshah@forbes.co.in |
Registered Address FORBES BUILDING, CHARANJIT RAI MARG FORT, MUMBAI Mumbai City MH 400001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to FORBES FINANCE LIMITEDLast Checked Past / Closed Litigation On 29-08-2023 11:49
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16-11-2018 | Forbes Finance Limited, Chennai Versus Ito, Chennai | Income Tax Appellate Tribunal Chennai |
09-07-2012 | The Commissioner of Income Tax Chennai Versus M/s. Forbes Campbell Finance Ltd. (formerly known as Latham India Ltd.) Chennai | High Court of Judicature at Madras |
17-02-2009 | In Re Forbes Finance Ltd. | Company Law Board Southern Region Bench Chennai |
Directors |
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DIN | Name | Since |
00002115 | ASHOK THAKORLAL SHAH | 17-03-2000 |
02292626 | AMIT MITTAL | 22-10-2008 |
01409036 | SANDEEP PRAMODRAI KADAKIA | 19-09-2007 |
00003874 | CHANDRASHEKHAR ANANT KARNIK | 08-07-2008 |
00005326 | RAJENDRAKUMAR TEJKARANJI DOSHI | 13-07-1999 |
00492930 | ASHOK KUMAR BARAT | 10-03-2008 |
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