EV MOTORS INDIA PRIVATE LIMITEDActivity: Business Services in Delhi.Active |
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GST Number(s) 07AAECE1542Q1ZE |
PAN No AAECE1542Q |
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CIN U74999DL2016PTC289431 |
ROC RoC-Delhi |
Incorporation Date 08-01-2016 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 289431 |
Registration Date 08-01-2016 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 14,52,510 |
Contact Information |
E-Mail Address manish.rana@ev-motors.com |
Registered Address Madras Boarding E-5, 1st Floor, Connaught Place New Delhi Central Delhi DL 110001 IN |
TradeMarksTotal 3 marks found. |
PLUGNGO, Class 9, Accepted & Advertised |
EV MOTORS, Class 37, Registered |
EVM EV MOTORS INDIA PTV. LTD, Class 12, Registered |
Some PAST Judgements / Case Laws similar to EV MOTORS INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 30-08-2023 01:16
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for EV MOTORS INDIA PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for EV MOTORS INDIA PRIVATE LIMITED |
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DELHI | 07AAECE1542Q1ZE |
Directors |
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DIN | Name | Since |
00161107 | AVINASH PARKASH GANDHI | 21-01-2016 |
00374908 | VINIT BANSAL | 21-01-2016 |
07623894 | JAYANT KALYANJI GANATRA | 04-11-2016 |
00396838 | VIJAY CHHIBBER | 09-02-2017 |
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