EMBASSY INDUSTRIAL PARKS PRIVATE LIMITEDActivity: Transport, storage and Communications in Karnataka.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AACCJ2346P |
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CIN U60231KA2009PTC050991 |
ROC RoC-Bangalore |
Incorporation Date 22-09-2009 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 050991 |
Registration Date 22-09-2009 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 23-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 60000,00,000 |
Paid Up Capital Rs. 47229,66,680 |
Contact Information |
E-Mail Address secretarialteam@embassyindia.com |
Registered Address I FLOOR EMBASSY POINT 150 INFANTRY ROAD BANGALORE KA 560001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to EMBASSY INDUSTRIAL PARKS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-09-2023 10:23
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for EMBASSY INDUSTRIAL PARKS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for EMBASSY INDUSTRIAL PARKS PRIVATE LIMITED |
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HARYANA | 06AACCJ2346P1ZB | |
MAHARASHTRA | 27AACCJ2346P1Z7 |
Directors |
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DIN | Name | Since |
00027674 | JITENDRA MOHANDAS VIRWANI | 17-05-2012 |
06480521 | ADITYA VIRWANI | 05-04-2019 |
AOAPK2949E | SHRADDHA PODDAR | 29-02-2016 |
08168677 | SWAPNIL SINHA | 23-07-2018 |
00614624 | NITEN MALHAN | 28-10-2015 |
02227110 | VIRAJ SAWHNEY | 28-10-2015 |
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