EKATRA HOSPITALITY VENTURES PRIVATE LIMITEDActivity: Trading in Delhi.Active |
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GST Number(s) 06AACCE7638K1ZD |
PAN No AACCE7638K |
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CIN U55100DL2011PTC222498 |
ROC RoC-Delhi |
Incorporation Date 18-07-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 222498 |
Registration Date 18-07-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1500,00,000 |
Paid Up Capital Rs. 1143,23,150 |
Contact Information |
E-Mail Address sanjeev.bajaj@oldworldhospitality.com |
Registered Address 4/15A ASAF ALI ROAD NEW DELHI DL 110002 IN |
Some PAST Judgements / Case Laws similar to EKATRA HOSPITALITY VENTURES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 27-09-2023 17:24
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for EKATRA HOSPITALITY VENTURES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for EKATRA HOSPITALITY VENTURES PRIVATE LIMITED |
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HARYANA | 06AACCE7638K1ZD |
Directors |
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DIN | Name | Since |
00110373 | ZHOOBEN DOSSABHOY BHIWANDIWALA | 18-07-2011 |
00244040 | ROHIT KHATTAR | 18-07-2011 |
01486941 | SANDEEP TANDON | 10-09-2012 |
06681380 | AMIT SHYAM KHANSAHEB | 03-10-2017 |
01336733 | SHEFALI MUNJAL | 12-02-2018 |
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