DLF LIMITED

Activity: Real Estate and Renting in Haryana.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
8 Available. Click Here.
PAN No
AAACD3494N
CIN
L70101HR1963PLC002484
ROC
RoC-Delhi
Incorporation Date
04-07-1963
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
002484
Registration Date
04-07-1963
 
   



Listing Info

National Stock Exchange (NSE) listing as DLF since 05-07-2007.

  ISIN Number: INE271C01023 ,   Instrument: EQ ,   Face Value: Rs. 2 ,   Paid-Up Value: Rs. 2

Bombay Stock Exchange (BSE) listing as DLF with code 532868 .

  ISIN Number: INE271C01023 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 2
Industry:- Realty.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
30-07-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 100000,00,000
Paid Up Capital
Rs. 49506,23,412



Contact Information

E-Mail Address
corporateaffairs@dlf.in
Registered Address
SHOPPING MALL 3RD FLOOR ARJUN MARG,PHASE I DLF CITY GURGAON HARYANA HR 122002 IN
Alternate Address
DLF Gateway Tower, DLF City, Phase III Gurgaon 122002 HR IN



TradeMarks

Total 625 marks found.
MKT at Chanakya, Class 42, Accepted & Advertised
MKT at Chanakya, Class 43, Accepted & Advertised
Noi at Chanakya, Class 42, Accepted & Advertised
Noi at Chanakya, Class 43, Accepted & Advertised
DLF AVENUE, SAKET (SERIES), Class 41, Accepted & Advertised
DLF AVENUE, SAKET (SERIES), Class 43, Accepted & Advertised
DLF AVENUE, SAKET (SERIES), Class 37, Accepted & Advertised
DLF AVENUE, SAKET (SERIES), Class 35, Accepted & Advertised
DLF AVENUE, SAKET (SERIES), Class 36, Accepted & Advertised
MARKET PLACE (DEVICE), Class 35, Registered
MARKET PLACE (DEVICE), Class 16, Registered
Towers at Capital Greens (Logo), Class 37, Registered
Towers at Capital Greens (Logo), Class 36, Registered
Towers at Capital Greens (Logo), Class 35, Registered
The Grove, Class 35, Registered
The Grove, Class 37, Registered
The Grove, Class 36, Registered
DLF CO-LAB (Logo and device), Class 36, Registered
DLF CO-LAB ( Logo and device), Class 36, Registered
DLF CO-LAB, Class 36, Registered
DLF CO-LAB (Logo and device), Class 35, Registered
DLF CO-LAB ( Logo and device), Class 35, Registered
DLF CO-LAB, Class 35, Registered
DLF CO-LAB (Logo and device), Class 37, Registered
DLF CO-LAB ( Logo and device), Class 37, Registered
DLF CO-LAB, Class 37, Registered
DLF CO-LAB (Logo and device), Class 43, Registered
DLF CO-LAB ( Logo and device), Class 43, Registered
DLF CO-LAB, Class 43, Registered
HAPPY MALLIDAYS, Class 35, Registered
HAPPY MALLIDAYS, Class 36, Registered
HAPPY MALLIDAYS, Class 37, Registered
HAPPY MALLIDAYS, Class 43, Registered
Value Fridays – Buy the way! It’s Friday, Class 35, Registered
Value Fridays – Buy the way! It’s Friday, Class 41, Registered
GET MALLED, Class 16, Registered
GET MALLED, Class 35, Registered
THE CREST, Class 36, Registered
THE CREST, Class 37, Registered
THE CREST, Class 35, Registered
DLF Mall of India Wedding Special, Class 41, Registered
DLF Mall of India Wedding Special, Class 35, Registered
THE a r a i a s DLF GOLF LINKS (DEVICE), Class 37, Registered
THE a r a i a s DLF GOLF LINKS (DEVICE), Class 36, Registered
THE a r a i a s DLF GOLF LINKS (DEVICE), Class 35, Registered
MALLIDAYS, Class 35, Registered
MALLIDAYS, Class 36, Registered
MALLIDAYS, Class 37, Registered
MALLIDAYS, Class 43, Registered
CAT9 (DEVICE), Class 41, Registered
CAT9 (DEVICE), Class 45, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to DLF LIMITED

Last Checked Past / Closed Litigation On 15-09-2023 17:19
22-08-2023 Ankush Wadhera & Another Versus DLF Universal Limited, Haryana & Another National Consumer Disputes Redressal Commission NCDRC
29-05-2023 Mayank Kumar & Another Versus M/s. D.L.F. Home Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
29-05-2023 Rohit Bhayana Versus M/s. D.L.F. Home Developers Ltd. Through Its Director, New Delhi National Consumer Disputes Redressal Commission NCDRC
05-04-2023 K.K. Dhaliwal & Another Versus M/s. Dlf New Gurgaon Home Developers Pvt. Ltd., New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
02-03-2023 Avtarsingh Chauhan & Another Versus DLF Home Developers Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
02-03-2023 Avtarsingh Chauhan Versus Dlf Home Developers Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
05-01-2023 Jatin Aggarwal Versus DLF Homes Panchkula Private Limited,Chandigarh National Consumer Disputes Redressal Commission NCDRC
06-12-2022 Kush Raj Bhatia Versus M/S. Dlf Power & Services Ltd, Dlf Cyber City, Gurugram High Court of Delhi
05-12-2022 Sangeeta Oberoi Versus DLF Universal Limited Previously Known As Dlf India Ltd. Through Its Manager/Authorized, Chandigarh National Consumer Disputes Redressal Commission NCDRC
09-11-2022 Rohit Sawhney Versus M/s. DLF Power and Services Ltd. High Court of Punjab and Haryana
11-07-2022 Utpal Trehan Versus DLF Home Developers Ltd. Supreme Court of India
17-06-2022 DLF Homes Panchkula Pvt. Ltd., Chandigarh Versus Sunita Dhull & Another National Consumer Disputes Redressal Commission NCDRC
01-04-2022 Sumeet Saluja & Another Versus M/S. Dlf New Gurgaon Homes Developers Pvt. Ltd., DLF Center, Sansad Marg New Delhi National Consumer Disputes Redressal Commission NCDRC
11-03-2022 DLF Homes Panchkula Pvt. Ltd. Versus Prithvi Singh Lohan National Consumer Disputes Redressal Commission NCDRC
07-03-2022 Shiv Kumar Versus M/s D.L.F. Universal Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
03-03-2022 Saroj Singla & Another Versus DLF Universal Limited, Haryana & Another National Consumer Disputes Redressal Commission NCDRC
18-01-2022 DLF Limited Versus M/s. Ranutrol Industries Pvt Ltd. High Court of Delhi
12-01-2022 Avnish Kumar Versus DLF Universal Limited & Another National Consumer Disputes Redressal Commission NCDRC
12-01-2022 Vikas Mittal Versus DLF Universal Limited & Another National Consumer Disputes Redressal Commission NCDRC
30-12-2021 Ram Singh Chauhan Versus M/s. DLF Universal Ltd. (Through Its Managing Director) Dlf Centre, Sansad Marg, New Delhi National Consumer Disputes Redressal Commission NCDRC
24-12-2021 DLF Home Developers Ltd., Versus Shipra Estates Ltd., & Others High Court of Delhi
21-12-2021 Prem Prakash Sharma & Others Versus DLF Homes Panchkula Pvt. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
06-12-2021 DLF Homes Panchkula Private Limited, Chandigarh Versus Anupama National Consumer Disputes Redressal Commission NCDRC
29-11-2021 Dr. Johny Cyriac & Another Versus DLF Southern Towns Pvt. Ltd., New Delhi & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
08-11-2021 DLF Home Developers Limited Versus Shipra Estate Limited & Others High Court of Delhi
28-10-2021 Shivroop Sidhu Versus DLF Homes Panchkula Pvt. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
06-10-2021 Badri Parshad Gupta & Another Versus DLF Homes Panchkula Pvt. Ltd. & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
04-10-2021 Veena Gupta Versus DLF Universal Limited, Gurgaon & Another National Consumer Disputes Redressal Commission NCDRC
22-09-2021 DLF Home Developers Limited Versus Rajapura Homes Private Limited & Others Supreme Court of India
14-09-2021 Gaurav Kumar Versus DLF Homes Panchkula Pvt. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
28-07-2021 Dr. Shipra Tripathi Versus DLF Home Developers Limited DLF Centre National Consumer Disputes Redressal Commission NCDRC
27-07-2021 DLF Southern Homes P Ltd., By its Managing Director, Mylapore & Another Versus S. Karthikeyan Tamil Nadu State Consumer Disputes Redressal Commission Chennai
23-07-2021 Utpal Trehan & Another Versus DLF, New Gurgaon Home Developers Pvt. Ltd., New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
22-07-2021 DLF Ltd. Versus Leighton India Contractors Private Ltd. & Another High Court of Delhi
20-07-2021 M/s. DLF Southern Homes Pvt Ltd., Represented by its Authorised Signatory, Kanchipuram Versus The Assistant Commissioner (CT), Chengalpattu Assessment Circle, Chengalpattu High Court of Judicature at Madras
11-06-2021 Amit Chhokra Versus DLF Homes Panchkula Pvt. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
10-06-2021 Ajay Sardana & Another Versus M/s. DLF LTD. (Through its Managing Director) National Consumer Disputes Redressal Commission NCDRC
31-05-2021 M/s. DLF Home Developers LTD., New Delhi, Having Its Regional Office Opp. Doordarshan Kendra, Kakkanad, Represented by Its Authorised Signatory, Sayed Ebrahim Versus Martin George & Others High Court of Kerala
31-05-2021 M/s. DLF Home Developers LTD., New Delhi, Having Its Regional Office Opp. Doordarshan Kendra, Kakkanad, Represented by Its Authorised Signatory, Sayed Ebrahim Versus Martin George, Tripur, Tamil Nadu & Others High Court of Kerala
31-05-2021 M/s. DLF Home Developers LTD., New Delhi, Having Its Regional Office Opp. Doordarshan Kendra, Kakkanad, Represented by Its Authorised Signatory, Sayed Ebrahim Versus Martin George, Tripur, Tamil Nadu & Others High Court of Kerala
31-05-2021 M/s. DLF Home Developers LTD., New Delhi, Having Its Regional Office Opp. Doordarshan Kendra, Kakkanad, Represented by Its Authorised Signatory, Sayed Ebrahim Versus Martin George, Tripur, Tamil Nadu & Others High Court of Kerala
30-03-2021 K. Muraleedhara Kurup, Managing Partner Versus The President & Country Head, BMW India, DLF Cyber City, Guraon & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
23-03-2021 Ravi Kumar Versus DLF Homes Panchkula Pvt. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
25-02-2021 Romy Chacko, Advocate Versus DLF Southern Towns Pvt. Ltd., represented by its Managing Director & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
18-01-2021 Vipula Awasthy & Another Versus DLF Homes Developers Ltd. & Another Delhi State Consumer Disputes Redressal Commission New Delhi
18-01-2021 Satish Goyal & Another Versus DLF Homes Panchkula Pvt. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
11-01-2021 Shiv Lal Chabra Versus 1.DLF Homes Panchkula Pvt. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
04-01-2021 Alcatel-Lucent India Limited., DLF Cyber Greens, Haryana Versus ACIT, Circle-2(2), New Delhi Income Tax Appellate Tribunal Delhi
14-12-2020 DLF Home Developers Ltd. (Earlier Known as DLF Universal Ltd) & Another Versus Capital Greens Flat Buyers Association & Others Supreme Court of India
14-12-2020 DLF Home Developers Ltd. (Earlier Known as DLF Universal Ltd) & Another Versus Capital Greens Flat Buyers Association & Others Supreme Court of India
14-12-2020 DLF Home Developers Ltd. (Earlier Known as DLF Universal Ltd) & Another Versus Capital Greens Flat Buyers Association & Others Supreme Court of India
27-08-2020 DLF Limited Versus Securities & Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
24-08-2020 Wg. Cdr. Arifur Rahman Khan & Aleya Sultana & Others Versus DLF Southern Homes Pvt Ltd. (Now Known As Begur Omr Homes Pvt. Ltd.) & Others Supreme Court of India
17-02-2020 Sukhdev Singh Dhillon & Another Versus DLF Homes Panchkula Private Limited, Chandigarh & Others National Consumer Disputes Redressal Commission NCDRC
06-01-2020 Pankaj Garg Versus DLF Homes Panchkula Pvt Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
16-10-2019 M/s. DLF Southern Towns Private Limited, Kakkanad, Represented by Its Assistant General Manager S. Subramanian & Another Versus The State Tax Officer (Investigation Branch), O/O. The Deputy Commissioner of State Tax (Intelligence), Department of State Goods & Service Tax, Edappally, Ernakulam & Others High Court of Kerala
09-10-2019 Jitender Pal Verma Versus M/s. DLF Universal Ltd. National Consumer Disputes Redressal Commission NCDRC
10-05-2019 DLF Homes Panchkula Pvt. Ltd. Versus D.S. Dhanda & Others Supreme Court of India
10-05-2019 DLF Homes Panchkula Pvt. Ltd. Versus D.S. Dhanda & Others Supreme Court of India
29-04-2019 Shree Shew Prokash Saha Versus M/s. DLF Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
28-03-2019 Chander Mohan Lall Versus DLF Home Developers Ltd. High Court of Delhi
13-02-2019 Vineet Kumar & Another Versus Dlf Universal Limited & Others National Consumer Disputes Redressal Commission NCDRC
13-02-2019 Vineet Kumar & Others Versus M/s. DLF Universal Limited & Others National Consumer Disputes Redressal Commission NCDRC
13-02-2019 Vineet Kumar & Another Versus Dlf Universal Limited & Others National Consumer Disputes Redressal Commission NCDRC
23-01-2019 Pr. Commissioner of Income Tax -3 Versus DLF Home Developers Ltd. High Court of Delhi
21-11-2018 Manvel Tuscano Versus DLF Limited High Court of Judicature at Bombay
28-09-2018 Brigadier Girish Gogia (Retd.) Versus DLF Homes Panchkula Pvt. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
12-09-2018 Kalyan Bose & Another Versus D.L.F. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
07-09-2018 DLF Homes Panchkula Pvt. Ltd. & Others Versus Sushila Devi & Others National Consumer Disputes Redressal Commission NCDRC
31-08-2018 Amit Mittal Versus DLF Limited & Others Competition Commission of India
16-08-2018 Ramesh Kumar Chowdhury Versus DLF Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
28-06-2018 Maj. Gen. (Retd.) M.P. Singh & Another Versus DLF Homes Panchkula Pvt. Ltd., Chandigarh through its authorized representative & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
30-05-2018 DLF Home Developers Ltd. & Another Versus Vipula Awasthy & Another National Consumer Disputes Redressal Commission NCDRC
28-05-2018 Surender Pal Singh & Others Versus DLF Homes Panchkula Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
08-05-2018 Karuna Dhandhania & Another Versus DLF Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
08-05-2018 Akhil Kumar Mangalik Versus DLF Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
25-04-2018 DLF Limited DLF Centre, Sansad Marg, New Delhi & Others Versus Securities & Exchange Board of India, SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
19-03-2018 DLF Universal Ltd. Versus Tarun Aggarwal National Consumer Disputes Redressal Commission NCDRC
12-03-2018 Nirmal Singh Rooprai & Another Versus DLF Homes Panchkula Pvt. Ltd. Union Territory Consumer Disputes Redressal Commission UT Chandigarh
23-02-2018 Piyush Goel & Another Versus M/s. DLF Home Developers Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
23-02-2018 Principal Commissioner of Income Tax, Delhi-18 Versus M/s. DLF Commercial Projects Corporation High Court of Delhi
15-02-2018 Shree Shew Prokash Saha Versus M/s. D.L.F. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
12-01-2018 M/s. Aero Club Through Its Managaer Woodland Store DLF Centre Versus Ravinder Singh Dhanju National Consumer Disputes Redressal Commission NCDRC
10-01-2018 The Secretary, Kerala State Coastal Management Authority Versus DLF Universal Limited (Formerly known as Adelie Builders and Developers Pvt. Ltd.) & Others Supreme Court of India
03-01-2018 DLF Cyber City Developers Ltd V/S Commissioner Central Excise & CGST, Gurugram Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
13-10-2017 John P. Vettichira & Another Versus M/s. DLF Southern Towns Private Limited, Represented by Its Managing Director, Ernakulam High Court of Kerala
04-08-2017 Parveen Kumar Gupta Versus DLF Utilities Ltd. National Consumer Disputes Redressal Commission NCDRC
10-04-2017 DLF Home Developers Limited, New Delhi & Another Versus The Competition Commission of India, Through its Secretary & Another Competition Appellate Tribunal
10-04-2017 DLF Home Developers Limited, New Delhi & Another Versus The Competition Commission of India, Through its Secretary & Another Competition Appellate Tribunal
25-01-2017 Manoj Kumar Versus DLF Universal Ltd. & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
04-01-2017 Ashutosh Bhardwaj, Uttarakhand & Another Versus M/s. DLF Limited & Others Competition Commission of India
21-12-2016 Kamal Kumar Jain Versus M/s. DLF Commercial Complexes Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
21-12-2016 DLF Universal Limited, (Formerly Known As Adelie Builders & Developers Pvt Ltd), Represented by its authorised signatory Mr. Sayed Ebrahim Versus A.V. Antony, Kanayannur Taluk & Others High Court of Kerala
26-10-2016 M/s. DLF Southern Towns Private Limited & Another Versus Dr. Ginil Kumar Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-10-2016 Amandeep Kaur Versus DLF Universal Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
01-09-2016 Jitender Pal Verma Versus DLF Universal Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
29-08-2016 Thangavel Palanivel & Another Versus M/s. DLF Southern Homes Private Ltd. National Consumer Disputes Redressal Commission NCDRC
26-08-2016 DLF Ltd. & Another Versus Satish Kumar Malhotra & Others Supreme Court of India
20-07-2016 DLF Power Limited Versus Mangalore Refinery & Petrochemicals Limited High Court of Judicature at Bombay
17-06-2016 M/s Pradip Cargo Carriers Pvt Ltd. Versus M/s D.L.F. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata



GST Number(s) for DLF LIMITED

PUNJAB 03AAACD3494N1ZI  
HARYANA 06AAACD3494N1ZC  
ODISHA 21AAACD3494N1ZK  
TAMIL NADU 33AAACD3494N2ZE  
KARNATAKA 29AAACD3494N1Z4  
DELHI 07AAACD3494N1ZA  
GOA 30AAACD3494N1ZL  
WEST BENGAL 19AAACD3494N2Z4  



Directors

DIN Name Since
00101328 VIVEK MEHRA 13-02-2018
00003214 RAJIV SINGH 16-11-1988
00022285 RAJIV KRISHAN LUTHRA 12-08-2013
01440785 RAJEEV TALWAR 14-02-2014
06949999 ADITYA SINGH 29-08-2014
01197009 PRAMOD BHASIN 12-08-2013
00003191 KUSHAL PAL SINGH 01-10-2013
00559460 GURVIRENDRA SINGH TALWAR 21-04-2006
00067233 PIA SINGH 18-02-2003
00020696 KASHI NATH MEMANI 29-09-2006
AAAPT1797P RAJEEV TALWAR 28-08-2015
00051215 PRIYA PAUL 01-04-2019
AAXPS7580A SUBHASH CHANDER SETIA 01-09-2007
AAAPT0141P ASHOK KUMAR TYAGI 01-02-2019
00485623 VED KUMAR JAIN 14-02-2014
AAIPG2833M MOHIT GUJRAL 28-08-2015
00254161 ASHOK KUMAR TYAGI 01-12-2017
00001982 DHARAM VIR KAPUR 21-04-2006
00010490 AMARJIT SINGH MINOCHA 20-05-2015
02569464 DEVINDER SINGH 01-12-2017
00051538 MOHIT GUJRAL 14-02-2014

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