DEVBHUMI REALTORS PRIVATE LIMITEDActivity: Construction in West Bengal.Active |
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GST Number(s) 36AACCD5238Q1Z7 |
PAN No AACCD5238Q |
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CIN U45200WB2007PTC112466 |
ROC RoC-Kolkata |
Incorporation Date 09-01-2007 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 112466 |
Registration Date 09-01-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 59373,15,200 |
Paid Up Capital Rs. 9545,10,000 |
Contact Information |
E-Mail Address secretarial@sattvagroup.in |
Registered Address 7, CHITTARANJAN AVENUE 3RD. FLOOR KOLKATA WB 700072 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DEVBHUMI REALTORS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 30-08-2023 15:05
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for DEVBHUMI REALTORS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for DEVBHUMI REALTORS PRIVATE LIMITED |
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TELANGANA | 36AACCD5238Q1Z7 |
Directors |
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DIN | Name | Since |
00058357 | APURVA SALARPURIA | 20-02-2007 |
00088987 | BIJAY KUMAR AGARWAL | 20-02-2007 |
00273737 | MAHESH KUMAR KHAITAN | 20-02-2007 |
00544890 | TUHIN ARVIND PARIKH | 07-01-2016 |
02782693 | VIKRAM GARG | 07-01-2016 |
07726897 | SUMIT BHARTIA | 27-09-2018 |
BBFPP9968R | ADITYA PUROHIT | 01-04-2016 |
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