DEEJANSHU MEDIA PRIVATE LIMITEDActivity: Community, personal & Social Services in Orissa.Active |
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GST Number(s) 21AADCD9484D1ZS |
PAN No AADCD9484D |
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CIN U92200OR2011PTC014077 |
ROC RoC-Cuttack |
Incorporation Date 19-08-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 014077 |
Registration Date 19-08-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 600,00,000 |
Paid Up Capital Rs. 33,95,000 |
Contact Information |
E-Mail Address pbdodadmn@gmail.com |
Registered Address QR NO VI C 3/2 UNIT-I BHUBANESWAR OR 751009 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DEEJANSHU MEDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 19-09-2023 17:25
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for DEEJANSHU MEDIA PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for DEEJANSHU MEDIA PRIVATE LIMITED |
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ODISHA | 21AADCD9484D1ZS |
Directors |
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DIN | Name | Since |
02068154 | BRAHMANANDA MISHRA | 21-08-2013 |
03140196 | BIMAL KRUSHNA MISHRA | 21-08-2013 |
02411622 | BIJOY KETAN MISHRA | 19-08-2011 |
03599179 | SURAVI MISHRA | 19-08-2011 |
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