DCB BANK LIMITEDActivity: Others in Maharashtra.Active |
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GST Number(s) 3 Available. Click Here. |
PAN No AAACD1461F |
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CIN L99999MH1995PLC089008 |
ROC RoC-Mumbai |
Incorporation Date 31-05-1995 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
No of Members 53495 |
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Registration Number 089008 |
Registration Date 31-05-1995 |
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Listing Info |
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National Stock Exchange (NSE) listing as DCBBANK since 27-10-2006. |
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ISIN Number: INE503A01015
, Instrument: EQ
, Face Value: Rs. 10
, Paid-Up Value: Rs. 10
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Bombay Stock Exchange (BSE) listing as DCBBANK with code 532772 . |
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ISIN Number: INE503A01015
, Status: ACTIVE
, Instrument: EQUITY
, Face Value: Rs. 10
Industry:- Banks. |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 13-08-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 50000,00,000 |
Paid Up Capital Rs. 31066,99,630 |
Contact Information |
E-Mail Address investorgrievance@dcbbank.com |
Registered Address 601 & 602, Peninsula Business Park, 6th floor, Tower A, Senapati Bapat Marg, Lower Parel, Mumbai MH 400013 IN |
Alternate Address 601 & 602, PENINSULA BUSINESS PARK, TOWER "A", 6TH FLOOR, SENAPATI BAPAT MAR, LOWER PAREL, MUMBAI 400013 MH IN |
Some PAST Judgements / Case Laws similar to DCB BANK LIMITEDLast Checked Past / Closed Litigation On 05-09-2023 18:17
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02-11-2020 | DCB Bank Ltd Versus Ram Paul Bajaj | Punjab State Consumer Disputes Redressal Commission Chandigarh |
04-02-2020 | DCB Bank Ltd Versus State of Gujarat | High Court of Gujarat At Ahmedabad |
27-06-2017 | DCB Bank Ltd V/S Commissioner of Service Tax-I, Mumbai | Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
GST Number(s) for DCB BANK LIMITED |
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CHANDIGARH | 04AAACD1461F1ZA | |
MAHARASHTRA | 27AAACD1461F1Z2 | |
MADHYA PRADESH | 23AAACD1461F1ZA |
Directors |
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DIN | Name | Since |
00492930 | ASHOK KUMAR BARAT | 22-03-2018 |
AAMPK6334R | VIJAY G KURANKAR | 31-05-1995 |
AITPC4586A | RUBI CHATURVEDI | 01-01-2018 |
AEJPR5426C | RAJKUMAR PRASANNA | 18-09-2006 |
07438419 | SHABBIR SULTANALI MERCHANT | 25-01-2020 |
07870063 | IQBAL ISHAK KHAN | 15-07-2017 |
06925633 | SHAFFIQ MANSURALI DHARAMSHI | 13-01-2015 |
AARPS9622F | RAMANUJAM SRINIVASAN MARUTHUVANPADI | 02-08-1996 |
AABPS3370G | BHARAT LAXMIDAS SAMPAT | 14-07-2014 |
02945319 | AMYN ASGARALI JASSANI | 25-01-2020 |
00061194 | MURALI MAMUNDI NATARAJAN | 29-04-2012 |
AAAPB2915P | PERCY PHIROZ BILLIMORIA | 22-08-2007 |
01351871 | RAFIQ RAMZANALI SOMANI | 09-03-2020 |
AAJPJ4291R | SULEMAN SHAHBUDDIN JIVANI | 31-05-1995 |
AAYPH0197B | MUSTAFA HASAN | 04-12-2006 |
00356363 | SOMASUNDARAM PALAMADAIRAMASWAMY | 25-01-2020 |
02191943 | RUPA DEVI SINGH | 22-01-2015 |
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