DBS ASIA HUB 2 PRIVATE LIMITEDActivity: Business Services in Telangana.Active |
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GST Number(s) 36AAFCD5584N1Z1 |
PAN No AAFCD5584N |
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CIN U72300TG2015FTC102358 |
ROC RoC-Hyderabad |
Incorporation Date 19-12-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Subsidiary of Foreign Company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 102358 |
Registration Date 19-12-2015 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 12-07-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 11700,00,000 |
Paid Up Capital Rs. 7050,00,000 |
Contact Information |
E-Mail Address pardeepgupta@dbs.com |
Registered Address 15th Floor, Tower 2.1, TSI Waverock IT/ITES SEZ, Nanakramguda, Serilingampally Mandal, Gachibowli Hyderabad Hyderabad TG 500008 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DBS ASIA HUB 2 PRIVATE LIMITEDLast Checked Past / Closed Litigation On 02-09-2023 18:56
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for DBS ASIA HUB 2 PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for DBS ASIA HUB 2 PRIVATE LIMITED |
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TELANGANA | 36AAFCD5584N1Z1 |
Directors |
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DIN | Name | Since |
AIRPK8665Q | PARDEEP KUMAR | 01-08-2016 |
06653273 | MOHIT KAPOOR | 20-05-2016 |
07499708 | YAZAD KERSI COOPER | 20-05-2016 |
08065950 | JIMMY HWEE KIM NG | 23-02-2018 |
08377197 | YEW MENG WOO | 04-03-2019 |
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