DBL WARDHA BUTIBORI HIGHWAYS PRIVATE LIMITEDActivity: Construction in Madhya Pradesh.Active |
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GST Number(s) 27AAGCD1481M1ZD |
PAN No AAGCD1481M |
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CIN U45309MP2017PTC043184 |
ROC RoC-Gwalior |
Incorporation Date 24-04-2017 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 043184 |
Registration Date 24-04-2017 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 30,00,000 |
Paid Up Capital Rs. 20,52,370 |
Contact Information |
E-Mail Address db@dilipbuildcon.co.in |
Registered Address PLOT NO. 5, INSIDE GOVIND NARAYAN SINGH GATE, CHUNA BHATTI, KOLAR ROAD BHOPAL Bhopal MP 462016 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DBL WARDHA BUTIBORI HIGHWAYS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 14-09-2023 02:37
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for DBL WARDHA BUTIBORI HIGHWAYS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for DBL WARDHA BUTIBORI HIGHWAYS PRIVATE LIMITED |
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MAHARASHTRA | 27AAGCD1481M1ZD |
Directors |
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DIN | Name | Since |
00039946 | SEEMA SURYAVANSHI | 24-04-2017 |
03182609 | SHYAM SUNDER MALANI | 17-04-2018 |
03223184 | PRAVEEN KUMAR OSTWAL | 17-04-2018 |
03607399 | BHARAT SINGH | 24-04-2017 |
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