DBL MANGALWEDHA SOLAPUR HIGHWAYS PRIVATELIMITEDActivity: Construction in Madhya Pradesh.Active |
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CIN U45309MP2018PTC045517 |
ROC RoC-Gwalior |
Incorporation Date 11-04-2018 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 045517 |
Registration Date 11-04-2018 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 19,18,740 |
Contact Information |
E-Mail Address db@dilipbuildcon.co.in |
Registered Address PLOT NO. 5, INSIDE GOVIND NARAYAN SINGH GATE, CHUNA BHATTI, KOLAR ROAD BHOPAL Bhopal MP 462016 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DBL MANGALWEDHA SOLAPUR HIGHWAYS PRIVATELIMITEDLast Checked Past / Closed Litigation On 04-09-2023 15:59
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for DBL MANGALWEDHA SOLAPUR HIGHWAYS PRIVATELIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00039946 | SEEMA SURYAVANSHI | 11-04-2018 |
08099239 | JAVED KHAN | 11-04-2018 |
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