DBL BETUL-SARNI TOLLWAYS LIMITEDActivity: Construction in Madhya Pradesh.Active |
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CIN U45200MP2013PLC030636 |
ROC RoC-Gwalior |
Incorporation Date 02-05-2013 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 030636 |
Registration Date 02-05-2013 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 166,08,000 |
Paid Up Capital Rs. 166,08,000 |
Contact Information |
E-Mail Address db@dilipbuildcon.co.in |
Registered Address PLOT NO. 5, INSIDE GOVIND NARAYAN SINGH GATE, CHUNA BHATTI, KOLAR ROAD, BHOPAL Bhopal MP 462016 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DBL BETUL-SARNI TOLLWAYS LIMITEDLast Checked Past / Closed Litigation On 07-09-2023 17:55
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for DBL BETUL-SARNI TOLLWAYS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00039946 | SEEMA SURYAVANSHI | 02-05-2013 |
06939756 | ASHWINI VERMA | 21-03-2015 |
01316027 | MUKESH RAVISH CHANDER JAIN | 15-03-2018 |
07083015 | NIKHIL PAREEK | 15-03-2018 |
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