D M AGRO PRODUCTS PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1995PTC066893 		ROC
RoC-Delhi 		Incorporation Date
---
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
--- 		Suspended at Exchange
--- 		 
Registration Number
--- 		Registration Date
29-03-1995 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 80,00,000
Paid Up Capital
Rs. 63,10,350



Contact Information
E-Mail Address
agromahalaxmi@gmail.com
Registered Address
JG-10, 1ST FLOOR KHIRKI EXTN, MALVIYA NAGAR NEW DELHI DL IN 110017



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to D M AGRO PRODUCTS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 25-09-2023 22:26
20-09-2023 Mahalaxmi Agro Products Ltd., West Bengal & Others Versus Avijit Sen National Consumer Disputes Redressal Commission NCDRC
09-02-2023 Afro Asisan Agro Products (Singapore) Ltd., Singapore, Represented, by Its Power of Attorney holder, K.S. Kailasam Versus Lekshmi Enterprises, Kollam, a Partnership Firm, Represented by Its Managing Partner, K. Vasanthakumari & Others High Court of Kerala
12-01-2023 The Management Hatson Agro Products (P) Ltd., rep by its Asst. Manager – Legal, And Authorized Signatory Salem Versus The Presiding Officer, Salem & Another High Court of Judicature at Madras
26-09-2022 Kanakadurga Agro Oil Products Limited, Gangur, Penamaluru Mandal, Krishna District Versus Assistant Commissioner of Income Tax, Circle-I, Vijayawada High Court of Andhra Pradesh
11-08-2022 Hatsun Agro Products Ltd., Chennai Versus M/s. Arokiya Foods, A partnership Firm, Rep. by its partners V. Shanmugam & S. Murugesan High Court of Judicature at Madras
09-02-2022 M/s. British Agro Products (India) P.Ltd (Rep. by its Managing Director, Dr. Akilan Ramnathan), Chennai Versus The Assistant Commissioner of Income Tax National e-faceless Assessment Centre, Delhi & Others High Court of Judicature at Madras
03-02-2022 State Bank of India, IFB Branch Versus Vitthal Agro Products Pvt. Ltd. & Another High Court of Judicature at Bombay
31-01-2022 M/s. Vaigai Agro Products Ltd. Rep.through Nagarajan Assistant General Manager, Tirunelveli & Another Versus The Assistant Provident Fund Commissioner Employees Provident Fund Organization Regional Office, Tirunelveli & Another Before the Madurai Bench of Madras High Court
15-07-2021 M/s. Vaigai Agro Products Ltd., Rep.through Nagarajan, Assistant General Manager, Tirunelveli Versus The Assistant Provident Fund Commissioner Employees Provident Fund Organization, Tirunelveli Before the Madurai Bench of Madras High Court
08-04-2021 State Bank of India Versus Vitthal Agro Products Pvt. Ltd. & Another Debts Recovery Appellate Tribunal At Mumbai
01-03-2021 Rajena Agro Products Pvt. Ltd. Versus Assistant Commissioner of Income Tax High Court of Gujarat At Ahmedabad
05-03-2020 Bimalkumar Manubhai Savalia Shareholder and Director of M/s Radheshyam Agro Products Pvt. Ltd, At-Sajiyavadar, Taluka: Amreli District: Amreli Versus Bank of India, Gujarat & Others National Company Law Appellate Tribunal
02-12-2019 Karnataka State Agro Corn Products Ltd., by its Managing Director Versus M/s. Kerala Agro Seeds, Represented by its Proprietor, Martin Paul High Court of Karnataka
21-11-2019 S. Kannan Versus The Management, Hatson Agro Products Limited, Chennai & Another High Court of Judicature at Madras
21-11-2019 S. Kannan Versus The Management, Hatson Agro Products Limited, Chennai & Another High Court of Judicature at Madras
22-04-2019 Commissioner of Income Tax Kolkata - III Versus Ambo Agro Products Pvt. Ltd. Supreme Court of India
03-01-2019 M/s. Krishna Modern Rice Mill, Pondicherry Versus Puducherry Agro Products & Another High Court of Judicature at Madras
02-01-2019 Penguin Agro Products Pvt. Ltd. Versus Union of India & Another High Court of Judicature at Calcutta
31-10-2018 Kwality Agro Products, rep. by its Proprietor K. Srinivasa Rao & Another Versus Canara Bank, rep. by its Branch Manager/Authorized Officer & Others In the High Court of Judicature at Hyderabad
05-10-2018 M/s. Kar Agro Products LLP Versus The Income Tax Officer Income Tax Appellate Tribunal Ahmedabad
05-06-2018 A.V. Agro Products Ltd. and Others V/S Commissioner of Customs & Central Excise, Delhi-I Customs Excise Service Tax Appellate Tribunal New Delhi
22-11-2017 R. Selvam@ Pannerselvam & Another Versus The Managing Director, Pondicherry Agro Products Food & Civil SCO & Another High Court of Judicature at Madras
28-09-2017 Al Hamad Agro Food Products P. Ltd V/S Commr. of C., C.E. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
09-05-2017 Tvl. Chellas Agro Products [P] Limited, Thanjavur Versus The State of Tamil Nadu, Represented by the Deputy Commercial Tax Officer, Thanjavur Before the Madurai Bench of Madras High Court
25-04-2017 Vimal Electric Company Versus Vimal Agro Products Pvt. Ltd., High Court of Gujarat At Ahmedabad
04-04-2017 Praveen Kumar Singh & Another Versus Medinimata Agro Products (P) Ltd. & Others National Company Law Tribunal, Kolkata
03-03-2017 Vaighai Agro Products Limited Versus The District Magistrate and District Collector, Namakkal High Court of Judicature at Madras
21-11-2016 Shivalik Agro Poly Products Ltd. Versus Union of India & Others High Court of Himachal Pradesh
06-09-2016 M/s. M.J. Tirumala Aqua & Agro Products Pvt. Limited Versus Deputy Commercial Tax Officer-II & Others In the High Court of Judicature at Hyderabad
11-08-2016 Bhavna Agro Products and Services Private Limited (Gat No. 47) Versus The Commissioner of Sugar, State of Maharashtra & Others In the High Court of Bombay at Nagpur
30-06-2016 Hatsun Agro Product Ltd. & Another Versus M/s. Arokya Food Products & Another High Court of Judicature at Madras
22-04-2016 Hindustan Mint & Agro Products P. Ltd. Versus Union of India High Court of Judicature at Allahabad
21-04-2016 M/s Hindustan Mint & Agro Products Pvt. Ltd. Versus Union of India High Court of Judicature at Allahabad
28-03-2016 Senthil Agro Products, rep by its Manager, S. Sivamurugan Versus S. Renuka Devi Agriculture Officer/ Insecticides Inspector, K. Paramathi, Karur Before the Madurai Bench of Madras High Court
17-07-2015 M. Rambhushanam, Ex-Managing Director, M/s Commercial Agro Products Private Limited Versus M/s. Commercial Agro Products Private Limited (In Prov.Liqn.) Rep. by the Official Liquidator & Others In the High Court of Judicature at Hyderabad
30-06-2015 M/s. Anu Products Ltd. Versus M/s. Raj Agro Tech & Another High Court of Delhi
05-06-2015 M/s. Natural Agro Products Ltd. & Another Versus The Central Bureau of Investigation High Court of Judicature at Calcutta
21-05-2015 The Branch Manager, The Karnataka State Financial Corporation Versus M/s. Gayathri Agro Products, Karatagi High Court of Karnataka
27-11-2014 V. Ezhilarasi Versus The Managing Director, Pondicherry Agro Products, Food and Civil Supplies Corporation Limited, Puducherry. & Another High Court of Judicature at Madras
17-11-2014 NT Agro Food Products & Others Versus State of West Bengal & Others High Court of Judicature at Calcutta
16-09-2014 Commissioner of Income Tax 2, Hyderabad Versus M/s. Mekins Agro-products Limited, Hyderabad High Court of Andhra Pradesh
15-07-2014 Sneh Farms and Agro Products Ltd. Versus Pankaj Agrawal High Court of Madhya Pradesh
03-02-2014 M/s. Agro Solvent Products Pvt. Ltd. Versus State of M.P. & Others High Court of Madhya Pradesh
13-12-2013 Prakash Agro Industries Ltd. Versus S.R.K. Products Pvt. Ltd. High Court of Judicature at Bombay
29-10-2013 Sri Padmavathy Modern Rice Mill, rep by its Prop. B. Gangadharan Puducherry Versus The Managing Director, Puducherry Agro Products, Food & Civil Supplies Corporation Ltd., & Another High Court of Judicature at Madras
04-07-2013 The New India Assurance Co.Ltd. Versus Mahalaxmi Agro Products, Through Prop Maharshtra State Consumer Disputes Redressal Commission Nagpur
03-01-2013 R. Maheswaran Versus The Managing Director Papsco (Puducherry Agro Products Food & Civil Supplies Corporation Ltd.) & Others High Court of Judicature at Madras
30-11-2012 Commissioner of Central Excise, Appellants Indore & Another Versus M/s. Agro Solvent Products Pvt. Ltd. & Another Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
15-12-2010 Commissioner of Central Excise, Tirunelveli Versus Indian Tropical Agro Products (P) Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
29-10-2010 Commissioner of Income-tax (Central), Nagpur Versus Murli Agro Products Ltd. High Court of Judicature at Bombay
14-07-2010 Krishi Upaj Mandi Samiti Versus Agro Solvent Products (P) Ltd High Court of Madhya Pradesh
19-04-2010 Viswanaath Agro Products International & Others Versus Commissioner of Customs, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
23-11-2009 P.S. Annamalai Versus Hatsun Agro Products Ltd., Chennai & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
14-10-2009 Hatsun Agro Products Ltd. Versus Industrial Development Bank of India Southern Regional Office High Court of Judicature at Madras
04-10-2009 Hatsun Agro Products Ltd, Chennai Versus Industrial Development Bank of India, Southern Regional, Chennai High Court of Judicature at Madras
10-02-2009 Achintya Mandal Versus M/S. Chaitanya Agro Products & Others High Court of Delhi
18-12-2008 Parle Products Private Limited Versus Parle Agro Private Limited High Court of Judicature at Bombay
22-10-2008 Thiagarajan Versus The Managing Director, M/s. Pondicherry Agro Products, Food & Civil Supplies Corporation Ltd. & Another High Court of Judicature at Madras
10-09-2008 Hoysala Plantations and Processing (Traders, Exporters of Agro Products) Versus KSSIDC (Karnataka State Small Industries Development Corporation Ltd) High Court of Karnataka
09-09-2008 Parle Products Private Limited, having its registered office at Nirlon House Versus Surya Food & Agro Limited. High Court of Judicature at Madras
16-05-2008 State Of West Bengal Vesus Firma Pithri Agro Products Pvt Ltd High Court of Judicature at Calcutta
05-09-2007 Parle Products Pvt. Ltd. Versus Surya Food & Agro Ltd. High Court of Judicature at Madras
15-07-2006 The Commissioner of Central Excise Bangalore II Commissionerate C.R. Building Queen's Road Bangalore Versus M/s. Karnataka State Agro Corn Products Ltd. High Court of Karnataka
28-03-2006 INDUS AGRO PRODUCTS VERSUS UNION OF INDIA High Court of Judicature at Bombay
28-03-2006 Indus Agro Products Versus Union of India High Court of Judicature at Bombay
25-10-2005 Santhimadam Plantations & Agro Products Ltd., Versus Securities & Exchange Board of India & Ors. SEBI Securities Exchange Board of India Securities Appellate Tribunal
03-05-2005 PRAVINCHANDRA DHANJIBHAI KOTAK VERSUS MURLI AGRO PRODUCTS LIMITED High Court of Judicature at Bombay
19-04-2005 COLLECTOR OF CENTRAL EXCISE, CHANDIGARH VERSUS SHIVALIK AGRO POLY PRODUCTS LTD. Supreme Court of India
10-12-2004 M/s. Murli Agro Products Ltd. Versus M/s. Oriental Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
14-09-2004 State of Himachal Pradesh & Others Versus M/s. Shivalik Agro Poly Products & Others Supreme Court of India
11-12-2001 Ajith Dairy Industries Limited and Hatsun Agro Products Limited, In re High Court of Judicature at Madras
07-08-2001 G.B. Marketing Corpn. Versus Maya Agro Products Ltd. High Court of Judicature at Allahabad
25-07-2001 Shivalik Agro Poly Products Limited Versus Disco Electronics Limited (In Liquidation) High Court of Delhi
17-07-2001 The Director General Versus Natural Agro Products Ltd. Monopolies and Restrictive Trade Practices Commission New Delhi
11-05-2001 Mekin Agro Products Private Limited Versus Union Tractor Workshop High Court of Delhi
01-05-2000 Agro Enginiring Products Delhi Private Limited Versus state of delhi High Court of Delhi
27-03-2000 Mahabir Agro Products Limited Versus Commissioner of Trade Tax High Court of Judicature at Allahabad
21-03-2000 KANAKA DURGA AGRO OIL PRODUCTS LTD. VIJAYAWADA VERSUS COMMERCIAL TAX OFFICER, VIJAYAWADA High Court of Andhra Pradesh
18-09-1997 COMMISSIONER OF INCOME-TAX VERSUS COROMANDEL AGRO PRODUCTS OIL LTD High Court of Andhra Pradesh
06-12-1996 Mohini Wheat Products Versus Nalanda Agro Works & Others National Consumer Disputes Redressal Commission NCDRC
06-05-1996 M/s. Vinayaka Agro Products Versus Inspector Of Police, VC CSD, Khammam & Another High Court of Andhra Pradesh
30-04-1996 Agricultural and Processed Food Products Versus Oswal Agro Furane Supreme Court of India
01-02-1996 Afro-Asian Agro Products Singapore Private Limited Versus National Fertilizers Limited High Court of Delhi
17-01-1996 Maya Agro Products Ltd. Versus Union of India (UOI) High Court of Judicature at Allahabad
01-08-1995 Afro-Asian Agro Products Singapore Private Limited Versus Pyrites, Phosphate and Chemicals Limited High Court of Delhi
22-02-1995 KANORIA PETRO PRODUCTS LIMITED VERSUS SHEETLA AGRO INDUSTRIES High Court of Delhi
07-12-1993 VIJAY AGRO PRODUCTS LTD. & ANOTHER VERSUS THE UNITED INDIA INSURANCE CO. LTD. National Consumer Disputes Redressal Commission NCDRC
13-09-1989 Messrs Shivalik Agro Ply Products Versus Collector of Customs, Bombay Supreme Court of India
15-04-1987 State of Andhra Pradesh Versus Coromandel Agro Products And Oils Limited High Court of Andhra Pradesh
15-03-1985 M/s.Shivalik Agro Poly Products Ltd. Versus Jagdish High Court of Himachal Pradesh
08-08-1983 Tejraj M. Jain Versus Karnataka State Agro Corporation Products Ltd High Court of Karnataka



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