COSMO FILMS LIMITED

Activity: Community, personal & Social Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
6 Available. Click Here.
PAN No
AAACC1152C
CIN
L92114DL1976PLC008355
ROC
RoC-Delhi
Incorporation Date
07-10-1976
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
008355
Registration Date
07-10-1976
 
   



Listing Info

National Stock Exchange (NSE) listing as COSMOFILMS since 25-05-1995.

  ISIN Number: INE757A01017 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10

Bombay Stock Exchange (BSE) listing as COSMOFILMS with code 508814 .

  ISIN Number: INE757A01017 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Commodity Chemicals.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
25-07-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 2500,00,000
Paid Up Capital
Rs. 1944,00,760



Contact Information

E-Mail Address
investor.relations@cosmofilms.com
Registered Address
1008, DLF Tower-A, Jasola District Centre, New Delhi DL 110025 IN







Some PAST Judgements / Case Laws similar to COSMO FILMS LIMITED

Last Checked Past / Closed Litigation On 06-09-2023 10:34
28-04-2023 Union of India & Others Versus Cosmo Films Limited Supreme Court of India
16-08-2018 Tapas Kanti Mandal Versus Cosmo Films Ltd. In the High Court of Bombay at Aurangabad
18-07-2011 Commissioner Of Income-Tax Versus M/S Cosmo Films Limited High Court of Delhi
16-08-2001 Cosmo Films Ltd., Aurangabad Versus Sunil Vasudeorao Deshmukh High Court of Judicature at Bombay



GST Number(s) for COSMO FILMS LIMITED

GUJARAT 24AAACC1152C1ZJ  
MAHARASHTRA 27AAACC1152C2ZC  
DELHI 07AAACC1152C3ZD  
MAHARASHTRA 27AAACC1152C1ZD  
DELHI 07AAACC1152C2ZE  
MAHARASHTRA 27AAACC1152C3ZB  



Directors

DIN Name Since
06796621 ALPANA PARIDA SHAH 14-02-2014
00915201 PRATIP CHAUDHURI 10-11-2014
00241501 RAJEEV GUPTA 19-02-2002
00074905 HOSHANG NOSHIRWAN SINOR 22-05-2015
00027911 ANIL KUMAR JAIN 24-05-2011
00260592 HAR KISHANLAL AGRAWAL 13-01-2000
AEXPJ4396R NEERAJ JAIN 10-11-2014
08074310 ANIL WADHWA 23-05-2018
00214707 ASHOK JAIPURIA 10-10-1976
AJZPD6695E JYOTI DIXIT 03-12-2012
AFGPP7331A PANKAJ PODDAR 10-11-2014
07646933 VIVEK NANGIA 03-11-2016

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