COOPERS AND LYBRAND PRIVATE LIMITEDActivity: Finance in Maharashtra.Strike Off |
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CIN U67190MH1990PTC055285 |
ROC RoC-Mumbai |
Incorporation Date 01-02-1990 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 055285 |
Registration Date 01-02-1990 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 21-06-2017 |
Last Balance Sheet Date 31-03-2017 |
Financials |
Authorized Capital Rs. 460,00,000 |
Paid Up Capital Rs. 413,21,000 |
Contact Information |
E-Mail Address devasis.goswami@in.pwc.com |
Registered Address 252 VEER SAVARKAR MARG 2 ND FLOOR NEXT TO MAYO'S BUNGLOW SHIVAJI PARK DADAR WEST MUMBAI MH 400028 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to COOPERS AND LYBRAND PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-09-2023 01:20
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31-07-2003 | Mulkerrins (formerly Woodward (FC)) (Appellant) Versus Pricewaterhouse Coopers (a firm) (formerly trading as Coopers & Lybrand) (a firm) (Respondents) | House of Lords |
Directors |
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DIN | Name | Since |
00101328 | VIVEK MEHRA | 28-01-1999 |
03125826 | DEVASIS GOSWAMI | 24-12-2016 |
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