COOPERS AND LYBRAND (INDIA) PRIVATE LIMITEDActivity: Business Services in Delhi.Strike Off |
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CIN U74899DL1996PTC079138 |
ROC RoC-Delhi |
Incorporation Date 23-05-1996 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 079138 |
Registration Date 23-05-1996 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 05-09-2006 |
Last Balance Sheet Date 31-03-2006 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,00,020 |
Contact Information |
E-Mail Address rtr@vsnl.com |
Registered Address 11A SUCHETA BHAWANVISHNU DIGAMBER MARG NEW DELHI DL 110002 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to COOPERS AND LYBRAND (INDIA) PRIVATE LIMITEDLast Checked Past / Closed Litigation On 03-09-2023 23:09
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31-07-2003 | Mulkerrins (formerly Woodward (FC)) (Appellant) Versus Pricewaterhouse Coopers (a firm) (formerly trading as Coopers & Lybrand) (a firm) (Respondents) | House of Lords |
Directors |
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DIN | Name | Since |
00101328 | VIVEK MEHRA | 28-01-1999 |
00335205 | PARTHA MITRA | 14-06-2002 |
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