CMC LIMITED

Activity: Business Services in Telangana.
Amalgamated
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
L72200TG1975PLC001970
ROC
RoC-Hyderabad
Incorporation Date
26-12-1975
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
001970
Registration Date
26-12-1975
 
   



Listing Info

Bombay Stock Exchange (BSE) listing as CMC with code 517326 .

  ISIN Number: INE314A01017 ,   Status: DELISTED ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- IT Consulting & Software.



Compliance

Active Compliance
---
Last AGM Date
11-06-2015
Last Balance Sheet Date
31-03-2015



Financials

Authorized Capital
Rs. 3500,00,000
Paid Up Capital
Rs. 3030,00,000



Contact Information

E-Mail Address
vivek.agarwal@cmcltd.com
Registered Address
CMC CENTRE, OLD MUMBAI HIGHWAY, GACHIBOWLI, HYDERABAD TG 500032 IN



TradeMarks

Total 91 marks found.
WEALTH PLANNED (LABEL), Class 36, Registered
CMC Limited Your IT Partner (LABEL), Class 42, Registered
CJET, Class 16, Registered
GENISYS Configurator, Class 36, Registered
PACE CMC 3.0 COPS (Label), Class 16, Abandoned
PACE CMC 3.0 G2C (Label), Class 16, Abandoned
PACE CMC 3.0 HRMS (Label), Class 16, Abandoned
PACE CMC 3.0 IFMS (Label), Class 16, Abandoned
PACE CMC 3.0 e-Sec (Label), Class 16, Abandoned
PACE CMC 3.0 COPS (Label), Class 42, Abandoned
PACE CMC 3.0 G2C (Label), Class 42, Abandoned
PACE CMC 3.0 HRMS (Label), Class 42, Abandoned
PACE CMC 3.0 IFMS (Label), Class 42, Abandoned
PACE CMC 3.0 e-Sec (Label), Class 42, Abandoned
PACE CMC 3.0 (Label), Class 42, Abandoned
PACE CMC 3.0 (Label), Class 16, Abandoned
CMC 3.0 (Label), Class 9, Registered
CMC 3.0 (Label), Class 42, Registered
CMC 3.0 (Label), Class 16, Registered
WEALTH PLANNED (LABEL), Class 42, Registered
WEALTH PLANNED (LABEL), Class 35, Registered
ePragati, Class 16, Registered
ePragati, Class 41, Registered
ePragati, Class 42, Registered
CMC Limited Your IT Partner (LABEL), Class 9, Registered
CMC Limited Your IT Partner (LABEL), Class 16, Registered
SAHAPEDIA (LABEL), Class 41, Registered
SAHAPEDIA (LABEL), Class 42, Withdrawn
CJET, Class 41, Registered
NIRDESHAK, Class 9, Registered
TOTAL CONCEPT, Class 16, Registered
DST ( LABEL), Class 16, Registered
CMC, COMPUTER EDUCATION ( LABEL), Class 16, Registered
CRYSTAL WITH DEVICE, Class 9, Opposed
MACH, Class 16, Registered
DAST, Class 9, Registered
CMC MAIL (LABEL), Class 9, Registered
DYNA MINE WITH DEVICE, Class 9, Opposed
DYNA MINE (WITH DEVICE), Class 16, Registered
CRYSTAL (DEVICE), Class 16, Registered
SWIM, Class 16, Registered
SWIM, Class 9, Registered
MACH, Class 9, Registered
CALM, Class 9, Registered
CALM, Class 16, Registered
WARM, Class 9, Registered
WARM, Class 16, Registered
WINSPIRE, Class 16, Registered
CMC COMPUTER EDUCATION (LABEL), Class 16, Registered
VECTOR, Class 16, Registered
FACTS (LABEL), Class 9, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to CMC LIMITED

Last Checked Past / Closed Litigation On 07-09-2023 10:14
16-03-2022 M/s. Sainik Mining and Allied Services Limited, represented by Senior General Manager Omprakash Katare Versus M/s. Western Coalfields Limited, through its General Manager (CMC) & Others In the High Court of Bombay at Nagpur
18-01-2021 Kamlabai & Others Versus The Commissioner, CMC, Bidar & Another High Court of Karnataka Circuit Bench OF Kalaburagi
26-06-2018 The Management of Christian, Medical College (CMC Association, Vellore) Rep by its Secretary Versus Government of Tamilnadu, Rep. By the Secretary to Government, Chennai & Another High Court of Judicature at Madras
09-03-2017 CMC Limited V/S Commissioner of Customs, C. Ex. & S.T., Hyderabad Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
27-07-2015 The Management of Christian Medical College (CMC Association, Vellore), rep. by its Secretary Versus Government of Tamil Nadu, rep. by the Secretary to Government, Labour & Employment Department, Chennai & Another High Court of Judicature at Madras
06-02-2015 CMC Limited Versus Unit Trust of India High Court of Judicature at Bombay
03-12-2014 M/s. CMC Limited Versus State of M.P. & Others High Court of Madhya Pradesh
01-09-2014 The State of Tamil Nadu Versus Tvl. CMC Limited High Court of Judicature at Madras
16-10-2012 S. Indra Versus The Regional Manager Indian Bank near C.M.C. Vellore & Another High Court of Judicature at Madras
14-02-2011 MP Stock Exchange Rajani Bhawan, Indore Versus CMC Limited High Court of Madhya Pradesh
04-08-2010 The Deputy Director, Employees State Insurance Corporation, Hyderabad Versus CMC Limited, (A Govt. of India Enterprises), rep. By its Senior Executive, Legal & I.R. Sri A.M. Rao High Court of Andhra Pradesh
13-01-2010 CMC LTD. Versus Balwant Singh Dharmarait & Others High Court of Delhi
08-01-2010 C.M.C. Ltd. Versus Madhya Pradesh Stock Exchange & Another Supreme Court of India
06-10-2009 CMC Ltd Versus Delhi Transport Corporation & Another High Court of Delhi
21-04-2008 Viewtech Imaging Equipment Pvt. Ltd. & Another Versus CMC Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
01-03-2007 C.M.C. Ltd. Versus Unit Trust of India & Others Supreme Court of India
26-05-2006 M.K. Thomas, Sister Banicassia, C.M.C. Supervisor, Central Bureau of Investigation High Court of Kerala
20-08-2004 C.M.C. Limited Versus Praveen Kumar Tyagi & Others Delhi State Consumer Disputes Redressal Commission New Delhi
22-03-2004 Cmc (India) Proprietory Versus Savitaben Atmaram Solanki High Court of Gujarat At Ahmedabad
03-10-2003 CMC Limited Versus Unit Trust of India & others High Court of Judicature at Bombay
08-09-2003 SMT. Kamala Bala Paul Versus Municipal Commissioner, C.M.C. High Court of Judicature at Calcutta
04-02-2003 Sharma Enterprises Versus C.M.C. Limited High Court of Delhi
15-09-2002 Avinash Jain Versus Chairman, Municipal Assessment Tribunal, CMC High Court of Judicature at Calcutta
20-05-2002 Cmc Ivth Class Workers Union (Regd.) Versus Union of India High Court of Delhi
22-04-2002 M.M. Enterprises Versus C.M.C. High Court of Judicature at Calcutta
11-04-1997 A. JANARDHANA VERSUS CHAIRMAN AND MANAGING DIRECTOR, CMC LTD. , NEW DELHI High Court of Andhra Pradesh
03-04-1997 Brojendra Nath Samanta Versus Cesc Limited and Cmc High Court of Judicature at Calcutta
20-12-1996 South Calcutta Hawkers Assoc Versus C.M.C. High Court of Judicature at Calcutta
23-09-1993 Workmen, Represented by the C.M.C. Harijan Mazdoor Sangha Versus Viii Industrial Tribunal W. B. High Court of Judicature at Calcutta
27-06-1991 C.M.C. (India) Private Limited Versus Gautam Ray High Court of Gujarat At Ahmedabad
15-02-1991 Binani Metals Ltd Versus CMC High Court of Judicature at Calcutta



Directors

DIN Name Since
ADDPA1672L VIVEK AGARWAL 12-03-2001
00838658 RAMANATHAN RAMANAN 13-12-2009
00121727 MAHALINGAM SETURAMAN 14-01-2010
00121863 CHANDRASEKARAN NATARAJAN 17-10-2014
00482391 ANANTH MADABOOSI SANTHANAM 27-06-2012
00070477 ASHOK SINHA 11-07-2012
07121802 AARTHI SUBRAMANIAN 31-03-2015
00267211 SUDHAKAR RAO 11-07-2011

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