CLEAN SCIENCE AND TECHNOLOGY PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.Active |
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CIN U24114PN2003PTC018532 |
ROC RoC-Pune |
Incorporation Date 07-11-2003 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 018532 |
Registration Date 07-11-2003 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 141,57,270 |
Contact Information |
E-Mail Address finance@cleanscience.co.in |
Registered Address SHUBHAM NAVIN NAGAR ROAD SANGAMNER MH 422605 IN |
Alternate Address 503, 5th Floor, Pentagon Tower 4, Magarpatta City, Hadapsar, Pune 411013 MH |
TradeMarksTotal 3 marks found. |
CLEAN SCIENCE, Class 1, Registered |
clean, Class 5, Refused |
clean, Class 1, Refused |
Some PAST Judgements / Case Laws similar to CLEAN SCIENCE AND TECHNOLOGY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 21-09-2023 05:32
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CLEAN SCIENCE AND TECHNOLOGY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00018577 | PRADEEP RAMWILAS RATHI | 15-12-2006 |
00258316 | SANJAY KOTHARI | 20-12-2009 |
00410740 | ASHOK RAMNARAYAN BOOB | 07-11-2003 |
02351154 | SIDDHARTHA ASHOK SIKCHI | 15-12-2006 |
00410672 | KRISHNAKUMAR RAMNARAYAN BOOB | 07-11-2003 |
02235661 | GANAPATHI DADASAHEB YADAV | 15-12-2006 |
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