CHOLAMANDALAM HOME FINANCE LIMITED

Activity: Finance in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
12 Available. Click Here.
PAN No
AABCC4868J
CIN
U65100TN2000PLC045617
ROC
RoC-Chennai
Incorporation Date
23-08-2000
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
045617
Registration Date
23-08-2000
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-07-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 14250,00,000
Paid Up Capital
Rs. 4240,00,000



Contact Information

E-Mail Address
secretarial_CDSL@chola.murugappa.com
Registered Address
DARE HOUSE, NO.2, NSC BOSE ROAD, PARRYS, CHENNAI Chennai TN 600001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to CHOLAMANDALAM HOME FINANCE LIMITED

Last Checked Past / Closed Litigation On 31-08-2023 18:45
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for CHOLAMANDALAM HOME FINANCE LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for CHOLAMANDALAM HOME FINANCE LIMITED

WEST BENGAL 19AABCC4868J1Z9  
KARNATAKA 29AABCC4868J1Z8  
MAHARASHTRA 27AABCC4868J1ZC  
TELANGANA 36AABCC4868J1ZD  
GUJARAT 24AABCC4868J1ZI  
ANDHRA PRADESH 37AABCC4868J1ZB  
KERALA 32AABCC4868J1ZL  
CHATTISGARH 22AABCC4868J1ZM  
CHANDIGARH 04AABCC4868J1ZK  
DELHI 07AABCC4868J1ZE  
TAMIL NADU 33AABCC4868J1ZJ  
RAJASTHAN 08AABCC4868J1ZC  



Directors

DIN Name Since
AHZPK1744M KAVITHA ANJANEYAN 27-04-2019
01814413 SRIDHARAN RANGARAJAN 08-06-2018
AQGPS0895K SUJATHA PANGURAYIRATH 01-08-2016
AATPP1127E ROHIT GANGADHARRAO PHADKE 26-04-2019
07132398 SASIKALA VARADACHARI 25-03-2015
00291361 ARUN ALAGAPPAN 31-08-2017
00492930 ASHOK KUMAR BARAT 08-06-2018

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