CHOLAMANDALAM FINANCIAL HOLDINGS LIMITEDActivity: Finance in Tamil Nadu.Active |
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CIN L65100TN1949PLC002905 |
ROC RoC-Chennai |
Incorporation Date 09-09-1949 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 002905 |
Registration Date 09-09-1949 |
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Listing Info |
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National Stock Exchange (NSE) listing as CHOLAHLDNG since 25-09-2017. |
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ISIN Number: INE149A01033
, Instrument: EQ
, Face Value: Rs. 1
, Paid-Up Value: Rs. 1
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Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 01-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 4300,00,000 |
Paid Up Capital Rs. 1877,13,780 |
Contact Information |
E-Mail Address krithikae@cfhl.murugappa.com |
Registered Address DARE HOUSE, NO.234, N S C BOSE ROAD CHENNAI TN 600001 IN |
Some PAST Judgements / Case Laws similar to CHOLAMANDALAM FINANCIAL HOLDINGS LIMITEDLast Checked Past / Closed Litigation On 12-09-2023 15:35
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CHOLAMANDALAM FINANCIAL HOLDINGS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
ABVPN8243L | GANESH NAGARAJAN | 09-08-2017 |
07525213 | BALASUBRAMANYAN RAMARATNAM | 18-03-2019 |
AAKPE1226C | KRITHIKA ELANJEZHIAN | 09-08-2017 |
00170478 | MURUGAPPAN MURUGAPPAN MUTHIAH | 11-11-2017 |
00492930 | ASHOK KUMAR BARAT | 01-08-2018 |
00110086 | VENKATACHALAM RAVICHANDRAN | 18-03-2019 |
01814413 | SRIDHARAN RANGARAJAN | 30-08-2018 |
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