CHITRALI PROPERTIES PRIVATE LIMITEDActivity: Real Estate and Renting in Maharashtra.Active |
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GST Number(s) 27AAACC7252M1ZF |
PAN No AAACC7252M |
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CIN U70109MH1995PTC094686 |
ROC RoC-Pune |
Incorporation Date 22-11-1995 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 094686 |
Registration Date 22-11-1995 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 1100,00,000 |
Paid Up Capital Rs. 830,05,300 |
Contact Information |
E-Mail Address kedar.natu@sumashilp.com |
Registered Address SUMA SHILP 93/5AERANDAWANE PUNE MH 411004 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CHITRALI PROPERTIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 14-09-2023 09:44
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CHITRALI PROPERTIES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for CHITRALI PROPERTIES PRIVATE LIMITED |
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MAHARASHTRA | 27AAACC7252M1ZF |
Directors |
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DIN | Name | Since |
ACHPT1874G | VIRENDRASINGH SHIVKUMAR THAKUR | 08-06-2021 |
AIPPN3719G | KEDAR KASHINATH NATU | 30-05-2017 |
02711040 | AJAY CHARUCHANDRA KIRTANE | 30-08-2017 |
09264582 | URVISH JAYANTILAL RAMBHIA | 07-10-2021 |
02335921 | ASHWINI HEMCHANDRA OAK | 01-07-2009 |
AANPD5519J | Tushar Ashok Damle | 31-07-2017 |
00358583 | ASHEESH MOHTA | 13-12-2016 |
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